Ramakanta Deuri vs The State Of Assam And Anr
2025 Latest Caselaw 7215 Gua

Gauhati High Court

Ramakanta Deuri vs The State Of Assam And Anr on 10 September, 2025

                                                                         Page No.# 1/2

GAHC010009912023




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                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                 Case No. : Crl.Pet./36/2023

            RAMAKANTA DEURI
            S/O- LATE SARUFUL DEWRI, R/O- VILL- NA DOLOIBARI, P.O-
            CHABUKDHARA, P.S- MIKIRBHETA, DIST- MORIGAON, ASSAM, PIN-
            712413



            VERSUS

            THE STATE OF ASSAM AND ANR
            REP. BY THE PP, ASSAM

            2:SIJAY DEWRI
             S/O- LATE RAISING DEWRI
             R/O- VILL- DOMAL
             P.O- EJARBARI
             P.S- DHOROMTUL
             DIST- MORIGAON
            ASSAM
             PIN- 78210

Advocate for the Petitioner   : MR. A SARMA, MR. P DUTTA,MS G SWAMI,MR. M
HUSSAIN,MR. K KALITA

Advocate for the Respondent : PP, ASSAM,
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                               BEFORE
                HON'BLE MR. JUSTICE ARUN DEV CHOUDHURY


                                ORDER

10-09-2025

Hearing concluded.

Judgment Reserved.

JUDGE

Comparing Assistant