Tanuram Pegu vs State Of Assam
2025 Latest Caselaw 6928 Gua

Gauhati High Court

Tanuram Pegu vs State Of Assam on 2 September, 2025

                                                                         Page No.# 1/2

GAHC010004322012




                                                                  undefined

                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                  Case No. : Crl.A./51/2012

            TANURAM PEGU
            S/O DAKIRAM PEGU, R/O JIADHAL KEKURI, P.S. DHEMAJI, DIST. DHEMAJI,
            ASSAM.

            VERSUS

            STATE OF ASSAM

Advocate for the Petitioner   : MR.S SAHU, MR. R B PHOOKAN, AMICUS CURIAE,MR.G C
PHUKAN

Advocate for the Respondent : , PP, ASSAM


                                      BEFORE
                       HON'BLE MRS. JUSTICE MITALI THAKURIA


                                            ORDER

Date : 02.09.2025.

Heard Mr. R.B. Phookan, learned Amicus Curiae for the appellant. Also heard Mr. M.P. Goswami, learned Additional Public Prosecutor, Assam appearing for the respondent.

Hearing concluded.

Judgment reserved.

Page No.# 2/2

JUDGE

Comparing Assistant