Citation : 2025 Latest Caselaw 6925 Gua
Judgement Date : 2 September, 2025
Page No.# 1/4
GAHC010147652017
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : MACApp./547/2017
THE NATIONAL INSURANCE COMPANY LIMITED
SUBSIDIARY OF GENERAL INSURANCE CORPORATION OF INDIA
REGISTERED HEAD OFFICE AT 3, MIDDLETON STREET, CALCUTTA-700071
REPRESENTED BY THE ASSTT. MANAGER, GAUHATI REGIONAL OFFICE,
BHANGAGARH, GUWAHATI 781005
VERSUS
SMTI RIMA KOUSHIK SARMAH and 4 ORS
W/O LATE DIPAK KR. SARMAH
2:MISS SURANGANA KASHYAP
D/O LATE DIPAK KR. SARMAH
3:ISHAN IMAN KASHYAP
S/O LATE DIPAK KR. SARMAH
ALL ARE R/OVILL. DIMORUGURI ATMOL PATH
P.S. and P.O. SADAR
DIST. NAGAON
ASSAM
PIN 782001
4:UTPAL KR. DEKA
S/O SRI NAGENDRA NATH DEKA
R/O VILL. KVK SHILONGANI
P.S. and P.O. SADAR
DIST. NAGAON
ASSAM
PIN 782001 OWNER
5:RAJU MONI BORA
Page No.# 2/4
S/O SRI NITYANANDA BORA
R/O VILL. DIMORUGURI
ATMOL PATH
P.S. and P.O. SADAR
DIST. NAGAON
ASSAM
PIN 782001 DRIVER
6:BHANU SARMAH
W/O- LATE KUMUD CHANDRA SARMAH. R/O
VILL- DIMORUGURI
AMTOL PATH
PO- NAGAON SADAR
PS- NAGAON SADAR
DIST- NAGAON
ASSAM
PIN- 78200
Advocate for the Petitioner : MS.C MOZUMDAR, MS.R D MOZUMDAR
Advocate for the Respondent : MR.P K MUNIR, MR.P K MEDHI,MR.M MAHANTA,MR.M
CHOUDHURY
Linked Case : CO/4/2019
SMTI RIMA KOUSHIK SARMAH and 2 ORS
W/O LATE DIPAK KUMAR SARMAH
RESIDENT OF VILLAGE DIMORUGURI AMTOL PATH
PO AND PS NAGAON
SADAR
782001
DIST NAGAON
ASSAM
2: MISS SURANGANA KASHYAP
D/O LATE DIPAK KUMAR SARMAH
RESIDENT OF VILLAGE DIMORUGURI AMTOL PATH
PO AND PS NAGAON
SADAR
782001
DIST NAGAON
Page No.# 3/4
ASSAM
3: ISHAN IMAN SARMAH
S/O LATE DIPAK KUMAR SARMAH
RESIDENT OF VILLAGE DIMORUGURI AMTOL PATH
PO AND PS NAGAON
SADAR
782001
DIST NAGAON
ASSAM
VERSUS
THE NATIONAL INSURANCE COMPANY LIMITED and 2 ORS
SUBSIDIARY OF GENERAL INSURANCE CORPORATION OF INDIA
REGISTERED HEAD OFFICE AT 3
MIDDLETON STREET
CALCUTTA-700071
REPRESENTED BY THE ASSISTANT MANAGER
GAUHATI REGIONAL OFFICE
BHANGAGARH
GUWAHATI-781005
5:SRI UTPAL KUMAR DEKA
S/O SRI NAGENDRA NATH DEKA
RESIDENT OF VILLAGE KVK SHILLONGANI
PO AND PS SADAR
782001
DIST NAGAON
ASSAM
6:SRI RAJU MONI BORA
S/O SRI NITYANANDA BORA
RESIDENT OF VILLAGE DIMORUGURI(ATMOL PATH)
PO AND PS SADAR
782001
DIST NAGAON
ASSAM
------------
Advocate for : MR. P K MUNIR
Advocate for : MS. R D MOZUMDAR appearing for THE NATIONAL INSURANCE
COMPANY LIMITED and 2 ORS
Page No.# 4/4
BEFORE
HONOURABLE MRS. JUSTICE SUSMITA PHUKAN KHAUND
ORDER
02.09.2025
Heard Ms. R. D. Mozumdar, learned counsel for the appellant/insurance company and Mr. M. Mahnata, learned counsel for the claimant/respondents.
Reserved for judgment and order.
JUDGE
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