Magma Hdi General Insurance Company Ltd vs Anisha Bibi And 5 Ors
2025 Latest Caselaw 9005 Gua

Gauhati High Court

Magma Hdi General Insurance Company Ltd vs Anisha Bibi And 5 Ors on 28 November, 2025

Author: Parthivjyoti Saikia

Bench: Parthivjyoti Saikia

                                                                    Page No.# 1/2

GAHC010255862025




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                         THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : I.A.(Civil)/3819/2025


         MAGMA HDI GENERAL INSURANCE COMPANY LTD
         HAVING ITS REGISTERED OFFICE AT MAGMA HOUSE NO 24
          PARK STREET KOLKATA 700016 AND A REGIONAL OFFICE AT BLOCK 3B
          B 201 202 ECOSPACE BUSINESS PARK
         AMBUJA REALITY CAMPUS
         ACTION AREA 110 NORTH TWENTY FOUR PARGANA
         WEST BENGAL AND A BRANCH OFFICE AT F-FORT BUILDING
          2ND FLOOR
          SOUTH SARANIA
          G.S. ROAD
          GUWAHATI 781007
         VERSUS
         ANISHA BIBI AND 5 ORS
         W/O LATE USMAN ALI
         2:JAMAL ALI
         S/O LATE USMAN ALI
          3:INSHAN ALI
         S/O LATE USMAN ALI
         ALL ARE R/O VILL. KASHIMPUR
          P.O. KENDUKUCHI
          P.S. NALBARI
          DIST. NALBARI
         ASSAM
          PIN 781349
          4:MARTUS HUCHEN
         S/O ALAUDDIN AHMED
          R/O VILL. SARIAHTALI
          P.O. MILANPUR
          DIST. NALBARI
         ASSAM
          PIN 781337

          5:BILLAL ALI
                                                                          Page No.# 2/2

           S/O PHAIJUDDIN
           R/O VILL. KASHIMPUR
           P.O. KENDUKUCHI
           P.S. NALBARI
           DIST. NALBARI
           ASSAM
           PIN 781349

           6:MALEKA KHATUN
           W/O BILLAL ALI
           R/O VILL. KASHIMPUR
           P.O. KENDUKUCHI
           P.S. NALBARI
           DIST. NALBARI
           ASSAM
           PIN 781349
           ------------
           Advocate for : MR. R GOSWAMI
           Advocate for : appearing for ANISHA BIBI AND 5 ORS



                                  BEFORE
                 HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                        ORDER

Date : 28.11.2025

1. Heard Mr. R. Goswami, learned counsel for the applicant.

2. Since the connected Miscellaneous First Appeal has been admitted for hearing, the Judgment and Order dated 16.09.2025, passed by the learned Employee's Compensation Commissioner, Nalbari in E.C. Case No.02/2023 shall remain stayed, till disposal of the connected appeal.

3. The I.A. stands disposed of accordingly.

JUDGE

Comparing Assistant