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Page No.# 1/2 vs State Of Assam And Anr
2025 Latest Caselaw 8966 Gua

Citation : 2025 Latest Caselaw 8966 Gua
Judgement Date : 27 November, 2025

Gauhati High Court

Page No.# 1/2 vs State Of Assam And Anr on 27 November, 2025

                                                                Page No.# 1/2

GAHC010231932018




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                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                            Case No. : Crl.A./324/2018

         ALI HUSSAIN AND 2 ORS
         S/O LATE REHMAN ALI
         RESIDENT OF VILLAGE RANGAPANI PART -11, PO AND PS SAPARGRAM,
         DIST DHUBRI, ASSAM

         2: RAJIUL HAQUE
          S/O LATE REHMAN ALI
         RESIDENT OF VILLAGE RANGAPANI PART -11
          PO AND PS SAPARGRAM
          DIST DHUBRI
         ASSAM

         3: FAKARUDDIN
          S/O LATE ALI HUSSAIN
         RESIDENT OF VILLAGE RANGAPANI PART -11
          PO AND PS SAPARGRAM
          DIST DHUBRI
         ASSA

         VERSUS

         STATE OF ASSAM AND ANR.
         REPRESENTED BY PP ASSAM

         2:NAZRUL HAQUE
          S/O- MD. ABDUL AZIZ

         R/O- MAUZA RANGAPANI PT-I

         P.O. AND P.S.- SAPATGRAM

         DISTRICT- DHUBRI
         ASSAM
                                                                                    Page No.# 2/2

Advocate for the Petitioner   : MR. P BORA, MR. A CHETIA,MRS. M C DUTTA

Advocate for the Respondent : PP, ASSAM, MR. S BIKASH (R2)




                                         BEFORE
                 HON'BLE MR. JUSTICE SANJEEV KUMAR SHARMA
                                           ORDER

27.11.2025

Heard Mr. P. Bora, learned counsel for the petitioners. Also heard Mr. S. Bikash, learned counsel for respondent No. 2 and Ms. S.H. Bora, learned Additional Public Prosecutor for the State.

Hearing concluded.

Judgment reserved.

JUDGE

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