The Chief General Manager Hra.P.G.C.L vs Dilip Kr Mazumdar Amd 5 Ors
2025 Latest Caselaw 8953 Gua

Gauhati High Court

The Chief General Manager Hra.P.G.C.L vs Dilip Kr Mazumdar Amd 5 Ors on 27 November, 2025

Author: Parthivjyoti Saikia

Bench: Parthivjyoti Saikia

                                                                  Page No.# 1/3

GAHC010223772025




                                                            2025:GAU-AS:16149

                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : I.A.(Civil)/3339/2025

         ASSAM POWER GENERATION CORPORATION LIMITED REPRESENTED BY
         1.1. THE CHIEF GENERAL MANAGER HRA.P.G.C.L., BIJULEE BHAWAN,
         PALTANBAZAR, GUWAHATI - 781001, KAMRUP M, ASSAM.

         2: THE DEPUTY GENERAL MANAGER CIVIL INVESTIGATION CIRCLE

          A.P.G.C.L.
          NARENGI
          GUWAHATI - 781020.

         3: THE SENIOR MANAGER CIVIL BKV INVESTIGATION DIVISION
         A.P.G.C.L.
          JAGIROAD 782410
          MORIGAON
         ASSAM

         VERSUS

         DILIP KR MAZUMDAR AMD 5 ORS.
         SONS OF LATE HABIRAM MAZUMDAR, RESIDENT OF JAGIROAD, P.O.
         AND P.S. JAGIRAOD, PIN 782410, DISTRICT - MORIGAON, ASSAM

         2:PRADIP KR MAZUMDAR
          SONS OF LATE HABIRAM MAZUMDAR
          RESIDENT OF JAGIROAD
          P.O. AND P.S. JAGIRAOD
          PIN 782410
          DISTRICT - MORIGAON
         ASSAM

         3:HUSSAIN ALI
          SON OF SATUR ALI
          RESIDENTS OF NO. 2 BANGALBORI
          P.O. AND P.S. DHARAMTUL
                                                                           Page No.# 2/3

             DISTRICT - MORIGAON
             ASSAM. PIN -782412

            4:JINNAT ALI
             SON OF LATE MAQBUL HUSSAIN
             RESIDENTS OF NO. 2 BANGALBORI
             P.O. AND P.S. DHARAMTUL
             DISTRICT - MORIGAON
            ASSAM. PIN -782412

            5:NIL MOHAN MANDAL
             RESIDENTS OF NO. 2 BANGALBORI
             P.O. AND P.S. DHARAMTUL
             DISTRICT - MORIGAON
            ASSAM. PIN -782412

            6:DILU MAZUMDAR
             SON OF LATE HABIRAM MAZUMDAR
             RESIDENT OF JAGIROAD
             P.O. AND P.S. JAGIRAOD
             DISTRICT - MORIGAON
            ASSAM. PIN -78241

Advocate for the Petitioner   : MR. D C C PHUKAN,

Advocate for the Respondent : FOR CAVEATOR, MR A L MANDAL,MD. S ALOM




                                   BEFORE
                  HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                         ORDER

Date : 27.11.2025

1. Heard Mr. D. C. C. Phukan, learned counsel for the applicant. Also heard Mr. A. L. Mandal, learned counsel for the opposite parties/ respondents.

2. I have gone through the objection filed by the opposite parties/ respondents.

3. This application has been filed under Order XLII(1) as well as Order XLI (5) of the Code of Civil Procedure, 1908 praying for stay of operation of the Judgment and Page No.# 3/3

Decree dated 03.07.2025 and 11.07.2025 respectively passed in Title Appeal No.01/2023, passed by the learned District Judge, Morigaon, Assam is allowed.

4. The execution of the said Judgment shall remain stayed till disposal of the Regular Second Appeal.

5. With the aforesaid direction, the I.A. stands disposed of accordingly.

JUDGE

Comparing Assistant