Citation : 2025 Latest Caselaw 8270 Gua
Judgement Date : 3 November, 2025
Page No.# 1/25
GAHC010240852025
2025:GAU-AS:14836
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/6191/2025
DANESH ALI AND 189 ORS.
S/O- LT. KARAM ALI. AGE- 85.VILL- BARBEEL DHANCHILA ISLAMPUR.
DIST- NAGAON, ASSAM.
2: ABUL HUSSAIN
1.S/O- LT. SAMAR ALI. AGE- 32.VILL- BARBIL DHANSHILA ISLAMPUR.
DIST- NAGAON
ASSAM.
3: ABUL KACHEM
2.S/O- ABDUL JABBAR. AGE- 39.VILL- BARBEEL DHANCHILA ISLAMPUR.
DIST- NAGAON
ASSAM.
4: ABDUL KARIM
3.S/O- LT. SIDDIQUE ALI. AGE- 55.VILL- BARBEEL DHANCHILA
ISLAMPUR. DIST- NAGAON
ASSAM.
5: GULJAR HUSSAIN
5.S/O- LT. SAMIR UDDIN. AGE- 47.VILL- BARBEEL DHANCHILA
ISLAMPUR. DIST- NAGAON
ASSAM.
6: NAJIM UDDIN
6.S/O- ABDUL KARIM. AGE- 40. VILL- BARBEEL DHANCHILA ISLAMPUR.
DIST- NAGAON
ASSAM.
7: ABDUL KARIM
7.S/O- LT. NIJAM UDDIN. AGE- 61.VILL- HOJ GAON.DIST- NAGAON
ASSAM.
8: HAJBUR RAHMAN
Page No.# 2/25
8.S/O- LUTFUR RAHMAN. AGE- 23.VILL- BARBEEL DHANCHILA
ISLAMPUR. DIST- NAGAON
ASSAM.
9: BABUL HUSSAIN
S/O- SAMAR ALI. AGE- 40.VILL- BARBEEL DHANCHILA ISLAMPUR. DIST-
NAGAON
ASSAM.
10: FAIJUL ISLAM
10.S/O- SHAHIDUL ISLAM. AGE- 40.VILL- BARBEEL DHANCHILA
ISLAMPUR. DIST- NAGAON
ASSAM.
11: RAFIKUL HUSSAIN
S/O- DANESH ALI. AGE- 45.VILL- BARBEEL DHANCHILA ISLAMPUR. DIST-
NAGAON
ASSAM
12: DIN ISLAM
12.S/O- BILLAL MIYA. AGE- 32.VILL- BARBEEL DHANCHILA ISLAMPUR.
DIST- NAGAON
ASSAM.
13: LUTFUR RAHMAN
13.S/O- ABDUL MOTALIB. AGE- 55.VILL- BARBEEL DHANCHILA
ISLAMPUR. DIST- NAGAON
ASSAM.
14: ELIYAS AHAMMED
S/O- JAYNAL ABDIN. AGE- 25.VILL- BARBEEL DHANCHILA ISLAMPUR.
DIST- NAGAON
ASSAM
15: SAFIQUL ISLAM
S/O- DANESH ALI. AGE- 40.VILL- BARBEEL DHANCHILA ISLAMPUR. DIST-
NAGAON
ASSAM.
16: ABDUL RASHID
16.S/O- SHOHIDUL ISLAM. AGE- 31.VILL- BARBEEL DHANCHILA
ISLAMPUR. DIST- NAGAON
ASSAM.
17: KHURSHID ALI
S/O- DANESH ALI. AGE- 28.VILL- BARBEEL DHANCHILA ISLAMPUR. DIST-
NAGAON
ASSAM.
Page No.# 3/25
18: IKRAMUL ISLAM
S/O- ABDUL SATTAR. AGE- 33.VILL- PANDHIT GHAT. DIST- NAGAON
ASSAM.
19: ABDUL KALAM
19.S/O- LT. ABDUL JABBAR. AGE- 35.VILL- BARBEEL DHANCHILA
ISLAMPUR. DIST- NAGAON
ASSAM.
20: NIJAM UDDIN
20.S/O- ABDUL RASHID. AGE- 41.VILL- BARBEEL DHANCHILA ISLAMPUR.
DIST- NAGAON
ASSAM.
21: ANAR HUSSAIN
S/O- LT. SAMAR ALI. AGE- 30.VILL- BARBEEL DHANCHILA ISLAMPUR.
DIST- NAGAON
ASSAM.
22: KASEM ALI
22.S/O- ABDUL JABBAR. AGE- 49.VILL- BARBEEL DHANCHILA ISLAMPUR.
DIST- NAGAON
ASSAM.
23: ABDUL KADIR
23.S/O- MUSLEM UDDIN. AGE- 55.VILL- BARBEEL DHANCHILA
ISLAMPUR. DIST- NAGAON
ASSAM.
24: OMAR ALI
24.S/O- SAHED ALI. AGE- 36.VILL- BARBEEL DHANCHILA ISLAMPUR.
DIST- NAGAON
ASSAM.
25: SHARIFUL ISLAM
S/O- RAHMAT ALI. AGE- 41.VILL- BORBEEL DHANSHILA ISLAPUR. DIST-
NAGAON
ASSAM.
26: ALAL UDDIN
26.S/O- LT. MAFIJ UDDIN. AGE- 60.VILL- BARBEEL DHANCHILA
ISLAMPUR. DIST- NAGAON
ASSAM.
27: JIYABUR RAHMAN
S/O- ALAL UDDIN. AGE- 28.VILL- BARBEEL DHANASHILA ISLAMPUR.
DIST- NAGAON
Page No.# 4/25
ASSAM.
28: SAYED ALI
28.S/O- ALAL UDDIN. AGE- 23.VILL- BORBILL DHANCILA. DIST- NAGAON
ASSAM.
29: ESMAT ALI
29.S/O- SAYED ALI. AGE- 26.VILL- BARBEEL DHANASHILA ISLAMPUR.
DIST- NAGAON
ASSAM.
30: ISMAIL HUSSAIN
S/O- MANIR UDDIN. AGE- 54.VILL- BARABEEL DHANSHILA ISLAMPUR.
DIST- NAGAON
ASSAM
31: EASHAD ALI
31.S/O- ALAL UDDIN. AGE- 32.VILL- BARABEEL DHANSHILA ISLAMPUR.
DIST- NAGAON
ASSAM.
32: OMAR ALI
32.S/O- JALAL UDDIN. AGE- 27.VILL- BARABEEL DHANSHILA ISLAMPUR.
DIST- NAGAON
ASSAM.
33: MUBARAK ALI
S/O- SAMIR UDDIN. AGE- 40.VILL- BARPANI BAGAH. DIST- NAGAON
ASSAM.
34: RAJAB ALI
34.S/O- AMIR HUSSAIN. AGE- 36.VILL- BARBEEL DHANASHILA
ISLAMPUR. DIST- NAGAON
ASSAM.
35: ABDUL HANNAN
S/O- AMIR HUSSAIN. AGE- 44.VILL- BARBEEL DHANASHILA ISLAMPUR.
DIST- NAGAON
ASSAM.
36: ABDUL MANNAN
S/O- AMIR HUSSAIN. AGE- 38.VILL- BARBEEL DHANCHILA ISLAMPUR.
DIST- NAGAON
ASSAM.
37: MUKSHIDUL ISLAM
S/O- SAMIR UDDIN. AGE- 42.VILL- BARBEEL DHANASHILA ISLAMPUR.
DIST- NAGAON
Page No.# 5/25
ASSAM.
38: ABDUL JALIL
S/O- AKKAS ALI. AGE- 56. VILL-BORPANIROADNEARMASZID
BARBEEL DHANASHILA ISLAMPUR.DIST- NAGAON
ASSAM.
39: MUKSIDUL ISLAM
S/O- KASUM ALI. AGE- 36.VILL- UDHANTULA. DIST- NAGAON
ASSAM.
40: ATABUR RAHMAN
S/O- RAHMAT ALI. AGE- 27.VILL- BARBEEL DHANCHILA ISLAMPUR.
DIST- NAGAON
ASSAM.
41: ABDUL RAHIM
41.S/O- LT. IDRISS ALI. AGE- 55.VILL- BARABEEL DHANSHILA ISLAMPUR.
DIST- NAGAON
ASSAM.
42: ASIKUL RAHMAN
S/O- MANIR UDDIN. AGE- 55.VILL- BARBIL DHANSILA ISLAMPUR. DIST-
NAGAON
ASSAM
43: AHAMMAD ALI
43.S/O- MAHIBUL HAQUE. AGE- 49.VILL- KAMPUR ROAD
PONDHIT GHAT. DIST- NAGAON
ASSAM.
44: ABDUL REJAK
44.S/O- IBRAHIM ALI. AGE- 48.VILL- BARBEEL DHANCHILA ISLAMPUR.
DIST- NAGAON
ASSAM.
45: ANARUL HUSSAIN
45.S/O- ABDUL HUSSAIN. AGE- 28.VILL- BARBEEL DHANASHILA
ISLAMPUR. DIST- NAGAON
ASSAM.
46: ALI AKBAR
46.S/O- MAHIBUL HAQUE. AGE- 40.VILL- BARBEEL DHANCHILA
ISLAMPUR. DIST- NAGAON
ASSAM.
47: SADDAM HUSSAIN
S/O- LAL MIYA. AGE- 28.VILL- BARBEEL DHANSHILA ISLAMPUR. DIST-
Page No.# 6/25
NAGAON
ASSAM
48: KUDDUCH ALI
S/O- AHAMMAD ALI. AGE- 35.VILL- BARBEEL DHANASHILA ISLAMPUR.
DIST- NAGAON
ASSAM.
49: HUSSAIN ALI
49.S/O- AHAMMA ALI. AGE- 33.VILL- KAMPUR ROAD BARABEEL. DIST-
NAGAON
ASSAM.
50: AJAHAR UDDIN
S/O- ALI AKBOR. AGE- 31.VILL- SARUCHALA. DIST- NAGAON
ASSAM
51: HASEN ALI
51.S/O- AHAMMAD ALI. AGE- 47.VILL- BARBEEL DHANCHILA ISLAMPUR.
DIST- NAGAON
ASSAM.
52: NAJIT ALI
52.S/O- TAIYAB ALI. AGE- 32.VILL- BARBEEL DHANASHILA ISLAMPUR.
DIST- NAGAON
ASSAM.
53: AHAMMAD ALI
53.S/O- LT. ABDUL GAFUR. AGE- 48.VILL- BARBEEL DHANCHILA
ISLAMPUR. DIST- NAGAON
ASSAM.
54: NASHED ALI
54.S/O- TAIYAB ALI. AGE- 38.VILL- BARBEEL DHANASHILA ISLAMPUR.
DIST- NAGAON
ASSAM.
55: YASIN ALI
55.S/O- MUKASHED ALI. AGE- 48.VILL- BARBEEL DHANCHILA
ISLAMPUR. DIST- NAGAON
ASSAM
56: MANIK JAN
56.S/O- FAKHRUL ISLAM. AGE- 55.VILL- BARBEEL DHANCHILA
ISLAMPUR. DIST- NAGAON
ASSAM.
57: TAIJ UDDIN
Page No.# 7/25
57.S/O- AJIJUL HOQUE. AGE- 36.VILL- BARABEEL DHANSHILA ISLAMPUR.
DIST- NAGAON
ASSAM.
58: JINNAT ALI
58.S/O- ABDUL KARIM. AGE- 28.VILL- BARABEEL DHANSHILA
ISLAMPUR. DIST- NAGAON
ASSAM.
59: RAHMAT ALI
59.S/O- ABDUL HEKIM. AGE- 85.VILL- BARBEEL DHANASHILA
ISLAMPUR. DIST- NAGAON
ASSAM.
60: SHUKUR ALI
60.S/O- ABDUL RAHIM. AGE- 27.VILL- PANDITGHAT. DIST- NAGAON
ASSAM.
61: JAKIR HUSSAIN
61.S/O- AYUB ALI. AGE- 38.VILL- DHANASHILA ISLAMPUR. DIST-
NAGAON
ASSAM.
62: AMJAT ALI
62.S/O- JAYNAL ABDIN. AGE- 39.VILL- BARBEEL DHANASHILA
ISLAMPUR. DIST- NAGAON
ASSAM.
63: ATIKUL ISLAM
63.S/O- RAHMAT ALI. AGE- 28.VILL- BARBEEL DHANASHILA ISLAMPUR.
DIST- NAGAON
ASSAM.
64: MAMIN ALI
64.S/O- CHAN MIYA. AGE- 35.VILL- BARABEEL DHANASHILA. DIST-
NAGAON
ASSAM.
65: LAL MIYA
65.S/O- LT. KARIM BAKS. AGE- 59.VILL- BORBIL ISLAMPUR. DIST-
NAGAON
ASSAM.
66: MUSTAFA ALOM
66.S/O- LT. KHAIRUL ISLAM. AGE- 28.VILL- BARBEEL DAKSHIN
ISLAMPUR. DIST- NAGAON
ASSAM.
Page No.# 8/25
67: JIABUR RAHMAN
67.S/O- RAHMAT ALI. AGE- 25.VILL- BARABEEL DHANSHILA ISLAMPUR.
DIST- NAGAON
ASSAM
68: HARUN RASID
S/O- ABU BAKKAR SIDDIQUE. AGE- 39.VILL- BARBEEL DHANASHILA
ISLAMPUR. DIST- NAGAON
ASSAM
69: JAMAL UDDIN
69.S/O- SAHED ALI. AGE- 42.VILL- BARABEEL DHANSHILA ISLAMPUR.
DIST- NAGAON
ASSAM.
70: ABDUL MANNAN
S/O- JAMIR ALI. AGE- 31.VILL- BARBEEL DHANSHILA ISLAMPUR. DIST-
NAGAON
ASSAM.
71: KUTUBUL ALOM
71.S/O- LT. ASAN ALI. AGE- 57.VILL-BARBILDONSALA
ISLAMPUR
BARPANI.DIST- NAGAON
ASSAM.
72: ABDUL MANNAN
72.S/O- KUTUBUL ALOM. AGE- 29.VILL- BARBEEL DHANSILA ISLAMPUR.
DIST- NAGAON
ASSAM.
73: ABU BAKKAR SIDDIQUE
S/O- IDRISH ALI. AGE- 85.VILL- BORBIL DHANASHILA ISLAMPUR. DIST-
NAGAON
ASSAM.
74: ABDUL HANNAN
74.S/O- KUTUBUL ALAM. AGE- 31.VILL- BARBIL DHANSILA ISLAMPUR.
DIST- NAGAON
ASSAM.
75: ABU HANIFA
75.S/O- ABDUL CHAMED. AGE- 35. VILL- BARBEEL DHANASHILA
ISLAMPUR. DIST- NAGAON
ASSAM.
76: ADDUCH SALAM
S/O- SAHED ALI. AGE- 32.VILL- BARABEEL DHANSHILA ISLAMPUR. DIST-
Page No.# 9/25
NAGAON
ASSAM.
77: REHAN ALI
77.S/O- KARIM BAKS. AGE- 48.VILL- BARABEEL DHANASHILA. DIST-
NAGAON
ASSAM.
78: MUBARAK HUSSAIN
S/O- KUTUBUL ALAM. AGE- 26.VILL- BARBEEL DHANCHILA ISLAMPUR.
DIST- NAGAON
ASSAM.
79: MUSTAFA KAMAL
S/O- JAMIR ALI. AGE- 32.VILL- BARBEEL DHANASHILA ISLAMPUR. DIST-
NAGAON
ASSAM.
80: HABIJUL ISLAM
S/O- AJIJUL HOQUE. AGE- 34.VILL-BORBILDHANASALAISLAMPUR
BORPANI. DIST- NAGAON
ASSAM.
81: NIJAM UDDIN
S/O- SURJ ALI. AGE- 32.VILL- BORBIL
BORPANI. DIST- NAGAON
ASSAM.
82: ANARUL ISLAM
S/O- SURUJ ALI. AGE- 40.VILL- BARABEEL DHANSALA ISLAMPUR. DIST-
NAGAON
ASSAM.
83: SURUJ ALI
83.S/O- ABDUL RAHMAN. AGE- 60.VILL- BARBEEL DHANASHILA
ISLAMPUR. DIST- NAGAON
ASSAM.
84: HASMAT ALI
84.S/O- LT. IDRISH ALI. AGE- 40.VILL- BARABEEL DHANASHILA BORPANI.
DIST- NAGAON
ASSAM
85: ROFIKUL ISLAM
S/O- RAHIM UDDIN. AGE- 39.VILL- BARBEEL DHANCHILA ISLAMPUR.
DIST- NAGAON
ASSAM.
Page No.# 10/25
86: HABIBUL ISLAM
S/O- RAHIM UDDIN. AGE- 33.VILL- BARBEEL DHANCHILA ISLAMPUR.
DIST- NAGAON
ASSAM.
87: HORIDUL ISLAM
S/O- SURUJ ALI. AGE- 30.VILL- BARBEEL DHANASHILA ISLAMPUR. DIST-
NAGAON
ASSAM
88: AJIJUL HAQUE
S/O- KUDDUS ALI. AGE- 40.VILL- BARBEEL DHANCHILA ISLAMPUR.
DIST- NAGAON
ASSAM.
89: JAIN UDDIN
89.S/O- ABDUL JABBAR. AGE- 68.VILL- BARBEEL DHANASHILA
ISLAMPUR. DIST- NAGAON
ASSAM.
90: JALAL UDDIN
90.S/O- HASIM UDDIN. AGE- 42.VILL- KANDOLIMARI. DIST- NAGAON
ASSAM.
91: MUKSIDUL ISLAM
S/O- LT. SHAMAR ALI. AGE- 35.VILL- BARBEEL DHANCHILA ISLAMPUR.
DIST- NAGAON
ASSAM.
92: FAIJUL HAQUE
92.S/O- KUDDUS ALI. AGE- 40.VILL- BARBEEL DHANCHILA ISLAMPUR.
DIST- NAGAON
ASSAM.
93: SAHED ALI
93.S/O- ABDUL SAMED. AGE- 28.VILL- BARBEEL DHANASHILA
ISLAMPUR. DIST- NAGAON
ASSAM.
94: FAKRUL ISLAM
94.S/O- MAHAMMAD ALI. AGE- 45.VILL- JARA MARI.DIST- NAGAON
ASSAM.
95: SHARIF UDDIN
95.S/O- JAHED ALI. AGE- 45.VILL- BARBEEL DHANCHILA ISLAMPUR.
DIST- NAGAON
ASSAM.
Page No.# 11/25
96: KASEM ALI
96.S/O- IDRISH ALI. AGE- 38.VILL- BARBEEL DHANSHILA ISLAMPUR.
DIST- NAGAON
ASSAM.
97: JAMAL HUSSAIN
S/O- LT. ASAN ALI. AGE- 46.VILL- BARBEEL DHANCHILA ISLAMPUR.
DIST- NAGAON
ASSAM.
98: DILDAR HUSSAIN
S/O- AYUB ALI. AGE- 26.VILL- BARBEEL DHANASHILA ISLAMPUR. DIST-
NAGAON
ASSAM.
99: KHALILUR RAHMAN
S/O- LT. RAKAMAN ALI. AGE- 64.VILL-BORBILDHANSILAISLAMPUR
BORPANI.DIST- NAGAON
ASSAM.
100: SIDDIKUL ISLAM
S/O- SAMAR ALI. AGE- 46.VILL- BARBEEL ISLAMPUR
BORPANI. DIST- NAGAON
ASSAM
101: MANNAS ALI
101.S/O- NAJIM UDDIN. AGE- 48.VILL- ISLAMPUR
DHANASHILA. DIST- NAGAON
ASSAM.
102: NAJRUL ISLAM
S/O- KUDDUS ALI. AGE- 30.VILL- BARBEEL DHANASHILA ISLAMPUR.
DIST- NAGAON
ASSAM.
103: ANJAR HUSSAIN
S/O- AYUB ALI. AGE- 26.VILL- BARBILL DHANSHILA ISLAMPUR. DIST-
NAGAON
ASSAM.
104: DULAL HUSSAIN
S/O- MAINU UDDIN. AGE- 39.VILL- 9 NO. KHERONI. DIST- NAGAON
ASSAM.
105: HUSSAIN ALI
105.S/O- MIR HUSSAIN. AGE- 38.VILL- BARBEEL DHANCHILA ISLAMPUR.
DIST- NAGAON
ASSAM.
Page No.# 12/25
106: ARFAN ALI
106.S/O- MIR HUSSAIN. AGE- 26.VILL- BARBEEL DHANCHILA ISLAMPUR.
DIST- NAGAON
ASSAM.
107: AFAJ UDDIN
S/O- MIR HUSSAIN. AGE- 25.VILL- BARBEEL DHANCHILA ISLAMPUR.
DIST- NAGAON
ASSAM.
108: TOFAZUL ISLAM
S/O- ABDUL GONI. AGE- 32.VILL- BARBEEL DHANASHILA ISLAMPUR.
DIST- NAGAON
ASSAM.
109: BABAR ALI
109.S/O- KURFAN ALI. AGE- 46.VILL- AMTALA.DIST- NAGAON
ASSAM.
110: HABIBUR RAHMAN
S/O- ABDUL GANI. AGE- 28.VILL- 9 NO. KHERONI. DIST- NAGAON
ASSAM.
111: MUSLEM UDDIN
S/O- ISHUB ALI. AGE- 52.VILL- PANDITGHAT. DIST- NAGAON
ASSAM.
112: ABDUL HOQUE
112.S/O- ABDUL REJAK. AGE- 27. VILL- URIAGRANT TUBUKI. DIST-
NAGAON
ASSAM.
113: IDRISH ALI
113.S/O- LT. UMED ALI. AGE- 62.VILL- NARASINGH BORI. DIST- NAGAON
ASSAM.
114: SAH ALOM
114.S/O- ABDUL GANI. AGE- 50.VILL- AMATALA.DIST- NAGAON
ASSAM.
115: SEKANDAR ALI
S/O- SAMS UDDIN. AGE- 42.VILL- BARBEEL DHANCHILA ISLAMPUR.
DIST- NAGAON
ASSAM.
116: RAFIKUL ISLAM
S/O- HUSSAIN ALI. AGE- 61.VILL- JURIPAR BARAPANI. DIST- NAGAON
Page No.# 13/25
ASSAM.
117: AIIJUL HAQUE
117.S/O- ABDUL HUSSEN. AGE- 55.VILL- PANDITGHAT. DIST- NAGAON
ASSAM.
118: RIYAJ UDDIN
118.S/O- ABDUL KUDDUS. AGE- 33.VILL- BARBEEL DHANCHILA
ISLAMPUR. DIST- NAGAON
ASSAM.
119: AFAAJ UDDIN
119.S/O- ABDUL KUDDUS. AGE- 50.VILL- BARABIL ISLAMPUR. DIST-
NAGAON
ASSAM.
120: INTAJ ALI
120.S/O- MAFEJ ALI. AGE- 65.VILL- 1 NO. GAGALAMARI. DIST-
MARIGAON
ASSAM.
121: IBRAHIM ALI
121.S/O- NURUL ISLAM. AGE- 36.VILL- BARBEEL DHANCHILA ISLAMPUR.
DIST- NAGAON
ASSAM.
122: INNACH ALI
122.S/O- ABDUCH CHALAM. AGE- 39.VILL- BARBARI.DIST- MARIGAON
ASSAM
123: MD TAIJ UDDIN
S/O- ABDUL KUDDUS. AGE- 33.VILL- BARABEEL DHANSHILA ISLAMPUR.
DIST- NAGAON
ASSAM.
124: JAKIR HUSSAIN
S/O- SAHED ALI. AGE- 51.VILL- BARBEEL DHANCHILA ISLAMPUR. DIST-
NAGAON
ASSAM.
125: ABDUL MATALIB
S/O- REJAT ALI. AGE- 51.VILL- PANDITGHAT. DIST- NAGAON
ASSAM.
126: MARCHAB ALI
S/O- MARFAT ALI. AGE- 60.VILL- DHANASHILA ISLAMPUR. DIST-
NAGAON
ASSAM
Page No.# 14/25
127: ABUL KALAM
127.S/O- SULTAN ALI. AGE- 52.VILL- BORABIL DHANSHILA ISLAMPUR.
DIST- NAGAON
ASSAM.
128: SAIDUL ISLAM
S/O- ABDUL GONI. AGE- 28. VILL- BARBEEL DHANCHILA ISLAMPUR.
DIST- NAGAON
ASSAM.
129: SAIDUL ISLAM
S/O- RUSTUM ALI. AGE- 43.VILL- BARBEEL DHANCHILA ISLAMPUR.
DIST- NAGAON
ASSAM
130: OMAR ALI
130.S/O- ABDUL GANI. AGE- 42.VILL- BARBEEL DHANCHILA ISLAMPUR.
DIST- NAGAON
ASSAM.
131: JAKIR HUSSAIN
S/O- ALFAJ UDDIN. AGE- 25.VILL- BARABEEL DHANSHILA ISLAMPUR.
DIST- NAGAON
ASSAM.
132: NIJAM UDDIN
132.S/O- ABDUL KUDDUS. AGE- 50.VILL- BARBEEL DHANCHILA
ISLAMPUR. DIST- NAGAON
ASSAM.
133: NUR HUSSAIN
133.S/O- LT. AHAMMAD ALI. AGE- 73.VILL- BARBEEL DHANCHILA
ISLAMPUR. DIST- NAGAON
ASSAM.
134: MAYDUL ISLAM
S/O- ISAB ALI. AGE- 55.VILL- BORBIL DHANSILA ISLAMPUR. DIST-
NAGAON
ASSAM.
135: SHARIFUL ISLAM
S/O- SAMS UDDIN. AGE- 39.VILL- BARABILL DHANASHILA ISLAMPUR.
DIST- NAGAON
ASSAM
136: GIYAS UDDIN
136.S/O- ANUWAR HUSSAIN. AGE- 57.VILL- BARBEEL DHANCHILA
Page No.# 15/25
ISLAMPUR. DIST- NAGAON
ASSAM.
137: BAHARUL ISLAM
S/O- AKKACH ALI. AGE- 35.VILL- BARBEEL DHANCHILA ISLAMPUR.
DIST- NAGAON
ASSAM.
138: ABDUL REJAK
138.S/O- LT. SAHAB UDDIN. AGE- 60.VILL- URIAGRANT TUBUKI. DIST-
NAGAON
ASSAM.
139: SOHIDUL ISLAM
S/O- MOFIJUL ISLAM. AGE- 28.VILL- DIHINGBARI PATHAR. DIST-
NAGAON
ASSAM
140: ABDUL MOTALIB
S/O- NIJAM UDDIN. AGE- 29.VILL- BARBIL ISLAMPUR. DIST- NAGAON
ASSAM.
141: JAYNAL ABDIN
141.S/O- ABDUL RAHMAN. AGE- 57.VILL- BARBEEL DHANCHILA
ISLAMPUR. DIST- NAGAON
ASSAM.
142: FAIJUL ISLAM
142.S/O- RUSTUM ALI. AGE- 39.VILL- BARBEEL DHAN CHALA ISLAMPUR.
DIST- NAGAON
ASSAM.
143: SIRAJ UDDIN
143.. S/O- ABDUL MANNAF. AGE- 62 YEARSVILL-BARBEEL DHANCHILA
ISLAMPUR
DIST- NAGAON
ASSAM.
144: JALAL UDDIN
S/O- LATE MAFIJ UDDIN. AGE- 65 YEARS VILL-BARBEEL DHANCHILA
ISLAMPUR
DIST- NAGAON
ASSAM.
145: JAHANGIR ALAM
S/O- JAMIR ALI. AGE- 28 YEARSVILL-BARBEEL DHANCHILA ISLAMPUR
DIST- NAGAON
ASSAM.
Page No.# 16/25
146: NUR UDDIN
S/O- ABDUL KARIM. AGE- 46 YEARSVILL-BARBEEL DHANCHILA
ISLAMPUR
DIST- NAGAON
ASSAM.
147: MAINUDDIN
S/O- JALAL UDDIN. AGE- 29 YEARSVILL-BARBEEL DHANCHILA
ISLAMPUR
DIST- NAGAON
ASSAM.
148: INSAN ALI
S/O- SHAID ALI. AGE- 33 YEARSVILL-BARABEEL DHANASHILA
DIST- NAGAON
ASSAM.
149: ABDUL BASSAR
S/O- ALI AKBOR. AGE- 33 YEARSVILL-BARABEEL DHANASHILA
DIST- NAGAON
ASSAM.
150: MD KITAB ALI
S/O- MD ALI AKBAR. AGE- 19 YEARSVILL- SARUCHALA
DIST- NAGAON
ASSAM.
151: AJGAR ALI
S/O- ABDUL RAHIM. AGE- 26 YEARSVILL-BARBEEL DHANCHILA
ISLAMPUR
DIST- NAGAON
ASSAM.
152: AKKAS ALI
S/O- ROMZAN ALI. AGE- 75 YEARS VILL- KHAIRAMARI
DIST- NAGAON
ASSAM.
153: BAREK MIYA
S/O- SAHED ALI. AGE- 37 YEARSVILL-BARBEEL DHANCHILA ISLAMPUR
DIST- NAGAON
ASSAM.
154: HABIBUR RAHMAN
S/O- SHIRAJ UDDIN. AGE- 44 YEARSVILL-BARBEEL DHANCHILA
ISLAMPUR
DIST- NAGAON
Page No.# 17/25
ASSAM.
155: MAFIJ UDDIN
S/O- DANESH ALI. AGE- 51 YEARSVILL-BARBEEL DHANCHILA ISLAMPUR
DIST- NAGAON
ASSAM.
156: MUSA AKATARA KHATUN
C/O- NUR HUSSAIN. AGE- 35.VILL- DHANSHILA.DIST- NAGAON
ASSAM.
157: RASHIDUL ISLAM
S/O- AHAMMAD ALI. AGE- 36.VILL- MADHABPARA. DIST- NAGAON
ASSAM.
158: BILLAL MIYAN
S/O- LT. JABED ALI. AGE- 73.VILL- LALUNG GAON. DIST- NAGAON
ASSAM
159: GULJAR HUSSAIN
S/O- LT. ASAN ALI AGE- 40VILL- BARBEEL DHANCHILA ISLAMPUR
DIST- NAGAON
ASSAM
160: SAIDUL ISLAM
S/O- MIRAJ ALI AGE- 42 VILL- BARBEEL DHANCHILA ISLAMPUR
DIST- NAGAON
ASSAM.
161: ALI AKBAR
161.S/O- ABDUL JALIL AGE- 32VILL- BARBEEL DHANCHILA ISLAMPUR
DIST- NAGAON
ASSAM
162: HAJRAT ALI
S/O- ABDUL HUSSEN AGE- 55VILL- BARBEEL DHANCHILA ISLAMPUR
DIST- NAGAON
ASSAM.
163: RABIKUL ISLAM
S/O- KUDDUS ALI AGE- 25VILL- BALISARA
KACHUA DIST- NAGAON
ASSAM
164: SAMAR ALI
S/O- SAMIR UDDIN AGE- 48VILL- GORUBAT
MORANGIAL DIST- NAGAON
ASSAM
Page No.# 18/25
165: AIMAN NESSA
C/O- FAKAR UDDIN AGE- 48VILL- BARBEEL DHANCHILA ISLAMPUR
DIST- NAGAON
ASSAM.
166: HAMEDA KHATUN
C/O- ABDUL MUTALIP AGE- 44VILL- BARBEEL DHANCHILA ISLAMPUR
DIST- NAGAON
ASSAM.
167: MAJIDA KHATUN
C/O- AJGAR ALI AGE- 63VILL- JURIPAR
BARPANI BAGAN DIST- NAGAON
ASSAM
168: ABU BAKKAR SIDDIK
S/O- ABDUL MATALIB AGE- 30VILL- PANDITGHAT
KAMPUR DIST- NAGAON
ASSAM.
169: SAFIQUL ISLAM
S/O- ROYSUDDIN AGE- 50VILL- ALTANGANI
JURIA DIST- NAGAON
ASSAM.
170: JAKIR HUSSEN
S/O- ABDUL LATIF AGE- 45VILL- KANDHULI MARI NO. 2 DIST- NAGAON
ASSAM.
171: SAIFUL ISLAM
S/O- ROYSUDDIN AGE- 50VILL-SHIMALUAATIGAONPACHIM
KHANDADIST- NAGAON
ASSAM
172: AZIZUL ISLAM
S/O- KASUM ALI AGE- 32VILL- UDHANTULADIST- NAGAON
ASSAM
173: KHUDEJA KHATUN
C/O- SAMAR ALI AGE- 50VILL-KAMPURROAD
BARBEEL ISLAMPURDIST- NAGAON
ASSAM.
174: YAKUB ALI
S/O- ABDUL RASHID AGE- 55VILL- LOCHNA BARI DIST- NAGAON
ASSAM
Page No.# 19/25
175: SWARIFA KHATUN
W/O- ABUL HUSSAIN AGE- 45VILL- JURIPAR
KAMPUR DIST- NAGAON
ASSAM
176: SWARIFA KHATUN
W/O- ABUL HUSSAIN AGE- 45VILL- JURIPAR
KAMPUR DIST- NAGAON
ASSAM
177: HAMIDA KHATUN
C/O- AJIJUL HAQUE AGE- 45VILL-BARBEELDHANCHILAISLAMPUR DIST-
NAGAON
ASSAM.
178: JALAL UDDIN
S/O- NIJAM UDDIN AGE- 31VILL- BARBEEL DHANCHILA ISLAMPUR DIST-
NAGAON
ASSAM.
179: RAHIM UDDIN
S/O- ILAHI BAKS AGE- 65VILL- LONGJUP N.C DIST- NAGAON
ASSAM
180: NURUL ISLAM
S/O- LATE MAMIN ALI AGE- 73VILL- CHENIMARI BEEL
RUPAHI DIST- NAGAON
ASSAM.
181: ABU CHAMA
S/O- ABDUL JABBAR AGE- 54 VILL- SALMARADIST- NAGAON
ASSAM.
182: SALEHA BEGUM
C/O- ABDUS SATTAR AGE- 46VILL- BARBEEL DHANCHILA ISLAMPUR
DIST- NAGAON
ASSAM.
183: ABU KALAM
S/O- ABDUL AJID AGE- 39VILL- BARPANI BAGAN
KACHUA DIST- NAGAON
ASSAM.
184: MOSTAFA ALAM
S/O- MAFIJ ALI AGE- 38VILL- NO. 1 LALUNG GAON DIST- NAGAON
ASSAM.
185: RASHID SUBUR AHMED
Page No.# 20/25
S/O- SAIDUR RAHMAN AGE- 24VILL- JURIPAR
KAMPUR DIST- NAGAON
ASSAM
186: JALAL UDDIN
S/O- LATE MAMIN ALI AGE- 70VILL- CHENIMARI BEEL
RUPAHI DIST- NAGAON
ASSAM.
187: FARUK AHMED
S/O- ISMAIL ALI AGE- 33VILL- BARBEEL DHANCHILA ISLAMPUR DIST-
NAGAON
ASSAM
188: MAHIDUL ISLAM
S/O- HAMED ALI AGE- 38VILL- MEHERIPARDIST- NAGAON
ASSAM.
189: ROFIKUL ISLAM
S/O- ABDUL JALIL AGE- 34VILL- BARBEEL DHANCHILA ISLAMPUR DIST-
NAGAON
ASSAM.
190: HAMEDA KHATUN
C/O- ABDUL MUTALIP AGE- 44VILL- BARBEEL DHANCHILA ISLAMPUR
DIST- NAGAON
ASSAM
VERSUS
THE UNION OF INDIA AND 15 ORS.
TO BE REPRESENTED BY THE JOINT SECRETARY TO THE GOVERNMENT
OF INDIA, MINISTRY OF ENVIRONMENT, FOREST AND CLIMATE CHANGE,
INDIRA PARYAVARAN BHAWAN, JORBAGH ROAD, NEW DELHI- 110003,
INDIA
2:THE ELECTION COMMISSION OF INDIA
TO BE REPRESENTED BY THE SECRETARY TO THE ELECTION
COMMISSION OF INDIA
NIRVACHAN SADAN
ASHOKA ROAD
NEW DELHI 110001
3:THE STATE OF ASSAM
TO BE REPRESENTED BY THE CHIEF SECRETARY TO THE GOVERNMENT
OF ASSAM
JANATA BHAWAN
ASSAM SECRETARIAT COMPLEX
Page No.# 21/25
DISPUR
GUWAHATI- 781006
4:THE STATE ELECTION COMMISSION OF ASSAM
TO BE REPRESENTED BY THE SECRETARY TO THE STATE ELECTION
COMMISSION OF ASSAM
PANJABARI
SIXMILE-PANJABARI ROAD
GUWAHATI-781037
5:SPECIAL CHIEF SECRETARY TO THE GOVERNMENT OF ASSAM
ENVIRONMENT
FOREST AND CLIMATE CHANGE DEPTT.
JANATA BHAWAN (ASSAM SECRETARIAT COMPLEX)
DISPUR
GUWAHATI- 781006
6:COMMISSIONER AND SECRETARY TO THE GOVERNMENT OF ASSAM
REVENUE DISASTER MANAGEMENT DEPARTMENT
JANATA BHAWAN (ASSAM SECRETARIAT COMPLEX)
DISPUR
GUWAHATI- 781006
7:SECRETARY TO THE GOVERNMENT OF ASSAM
PANCHAYAT AND RURAL DEVELOPMENT DEPARTMENT
JANATA BHAWAN (ASSAM SECRETARIAT COMPLEX)
DISPUR
GUWAHATI- 781006
8:PRINCIPAL CHIEF CONSERVATOR OF FORESTS AND HEAD OF FOREST
FORCE AND WILDLIFE
O/O THE PCCF AND HOFF
ASSAM
ARANYA BHAWAN
PANJABARI
GUWAHATI- 781037.
9:DIVISIONAL FOREST OFFICER
NAGAON FOREST DIVISION
NAGAON
ASSAM.
10:RANGE FOREST OFFICER
KAMPUR FOREST RANGE
NAGAON
ASSAM
11:DISTRICT COMMISSIONER
Page No.# 22/25
NAGAON
ASSAM.
12:DISTRICT COMMISSIONER
HOJAI
ASSAM
13:SUPERINTENDENT OF POLICE
NAGAON
ASSAM.
14:SUPERINTENDENT OF POLICE
HOJAI
ASSAM
15:CIRCLE OFFICER
KAMPUR REVENUE CIRCLE
NAGAON
ASSAM
16:OFFICER IN CHARGE
KACHUA POLICE STATION
NAGAON
ASSA
Advocate for the Petitioner : MR. A R BHUYAN, MS. F NIKAT,S LASKAR,MR S
ABDULLAH,MR N A MAZARBHUIYA,MR N Z CHOUDHURY
Advocate for the Respondent : DY.S.G.I., SC, FOREST,SC, A S E C,SC, P AND R.D.,SC,
REVENUE,SC, ECI,GA, ASSAM
BEFORE
HON'BLE MR. JUSTICE ARUN DEV CHOUDHURY
ORDER
03-11-2025
1. Heard Mr. A. R. Bhuyan, learned counsel for the petitioners and Mr. P.N.Goswami, learned Additional Advocate General, Assam assisted by Mr. I. Kalita, learned counsel representing the respondent Forest Department. Also heard Mr. A. I. Ali, Page No.# 23/25
learned Standing counsel representing the respondent Election Commission of India.
2. According to the petitioners, they are residents of Dhanchila Barbeel, Islampur Village, within Dhan Chala Revenue Village of Borpather Gaon Panchayat and Jugijan Anchalik Panchayat, under Kampur Revenue Circle, in the district of Nagaon.
3. Apprehending eviction at the hands of the Forest Department, the petitioners earlier approached this Court by filing the writ petition, WP(C) No. 5967/2025.
4. In the said writ petition, Mr. Goswami, learned Additional Advocate General, Assam, took a stand that the land in question is under the Borapani Reserved Forest in the district of Nagaon and therefore, in terms of the order dated 18.08.2025 passed by the Division Bench in WA No.251/2025 [ Abdul Khalek & Ors. Vs. the State of Assam and Ors.], the Forest Department had issued 15-day notices to the affected persons. In the backdrop of the submission described above, the said WP(C) No. 5967/2025 was disposed of directing that no eviction process be carried out without following the procedure prescribed in law, including the order dated 18.08.2025 passed in WA No. 251/2025.
5. The petitioners have once again approached this Court against such a notice of eviction, on the ground that, being situated within the notified revenue villages, the Forest authorities do not have any jurisdiction under law to issue such a notice.
6. Mr. Goswami, learned Additional Advocate General, Assam, on the other hand, submits that to resolve the issues whether the Forest Department has its jurisdiction to issue such notice requires factual determination i.e. whether the land occupied by the petitioners are under the reserved forest or within revenue village, and accordingly, the authorities have already conducted a spot verification, inasmuch as, some of the petitioners have already filed representations and such representations are yet to be decided. Therefore, the instant writ petition is premature.
7. Forest lands are outside the purview of settlement, however, there may be various Page No.# 24/25
situations, such as question of disputes pertaining to the boundary of such forest or there may be disputes related to reservation or de-reservation of the land for forest or for that matter, there may be a dispute that the persons who have been granted the settlement in respect of a land even before being declared as reserved forest etc. such may involve a bona-fide claim of right to claim.
8. Thus, when forest land cannot be settled, however, when a bona fide claim is raised, the affected persons should be given a proper opportunity to be heard.
9. In the opinion of this Court, when the bonafide claim of right is raised, the authority cannot be permitted to unilaterally decide as to whether an occupier/possessor has a bonafide claim of the right involved, inasmuch as, it would require adjudication of both law and facts and without providing any opportunity to the occupier/ possessor, it would be in violation of principle of natural justice,
10. Under such circumstances, issuance of a notice shall be necessary to form a subjective satisfaction, which is in consonance with the principles of natural justice inasmuch as the same will facilitate a just, fair and transparent procedure, which are facets of Articles 14, 19 and 21 of the Constitution of India.
11. Since in WP(C) No. 5967/2025, a Co-ordinate Bench had protected the petitioners from the eviction and the learned Division Bench in WA No. 251/2025 provided specific time period to file representation(s) by the affected persons who are sought to be evicted on the ground of occupying the reserved forest land, this Court is of the opinion that no further order needs to be passed in the present case in this regard.
12. The petitioners shall be at liberty to file representations in terms of said WP(C) No. 5967/2025, and the respondent authorities shall consider all the grievances of the petitioners, including the issue of jurisdiction that may be raised. The Forest Department, as well as the concerned Revenue authority under the District Commissioner, Nagaon, shall conduct a joint verification of the status of the land in question, and thereafter, they may proceed with the eviction depending on the result/report of such verification as per Page No.# 25/25
law and in terms of paragraph 21 of the judgment dated 18.08.2025 passed in WA No.251/2025.
13. With the aforesaid observations and directions, this writ petition stands disposed of.
JUDGE
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