Gauhati High Court
Page No.# 1/8 vs Asish Saha And 14 Ors on 18 June, 2025
Page No.# 1/8
GAHC010128372025
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : CRP/79/2025
ABUL HUSSAIN AND 13 ORS.
S/O- LATE EASIN ALI
R/O- VILLAGE-CHANGMAJI PATHER
P.O.- MODERTOLI, P.S. DOBOKA
DISTRICT-HOJAI, ASSAM.
PIN- 782440
2: BABUL HUSSAIN
AGE-36 YRS
S/O- LATE EASIN ALI
R/O- VILLAGE -CHANGMAJI PATHER
P.O.- MODERTOLI
P.S. DOBOKA
DISTRICT-HOJAI
ASSAM.
PIN- 782440
MOB-9101399541
3: AKLU MIYA
AGE- 74 YEARS
S/O- LATE MANUHOR ALI
R/O- VILLAGE- BHELOWGURI
P.O.- MODERTOLI
P.S. DOBOKA
DISTRICT-HOJAI
ASSAM.
PIN- 782440
MOB-8876999121
Page No.# 2/8
4: MD ALI
AGE- 72 YEARS
S/O- LATE ABDUL GAFUR
R/O- VILLAGE -BHELOWGURI
P.O.- MODERTOLI
P.S. DOBOKA
DISTRICT-HOJAI
ASSAM.
PIN- 782440
MOB-9085178511
5: MD MUZAMIL ALI
AGE-57 YRS
S/O- LATE RAHMAN ALI
R/O- VILLAGE - CHANGMAJI
P.O.- MODERTOLI
P.S. DOBOKA
DISTRICT-HOJAI
ASSAM.
PIN- 782440
MOB-6901449149
6: MD TAJOMUL ALI
AGE- 54 YRS
S/O- LATE RAHMAN ALI
R/O- VILLAGE - CHANGMAJI
P.O.- MODERTOLI
P.S. DOBOKA
DISTRICT-HOJAI
ASSAM.
PIN- 782440
MOB-6901449149
7: MD NIMAR ALI
AGE-48 YEARS.
S/O- LATE RAHMAN ALI
R/O- VILLAGE - CHANGMAJI
Page No.# 3/8
P.O.- MODERTOLI
P.S. DOBOKA
DISTRICT-HOJAI
ASSAM.
PIN- 782440
MOB-8876109138
8: HASAN ALI
AGE- 46 YEARS
S/O- LATE RAHMAN ALI
R/O- VILLAGE - CHANGMAJI
P.O.- MODERTOLI
P.S. DOBOKA
DISTRICT-HOJAI
ASSAM.
PIN- 782440
MOB-8134885237
9: MD ANWAR HUSSAIN
AGE-39 YEARS.
S/O- LATE RAHMAN ALI
R/O- VILLAGE - CHANGMAJI
P.O.- MODERTOLI
P.S. DOBOKA
DISTRICT-HOJAI
ASSAM.
10: MD BILAL AHMED
AGE- 37 YEARS.
S/O-LATE RAHMAN ALI
R/O- VILLAGE - CHANGMAJI
P.O.- MODERTOLI
P.S. DOBOKA
DISTRICT-HOJAI
ASSAM.
PIN- 782440
MOB-7099560634
Page No.# 4/8
11: MUSTT. JOIGUN NESA
AGE- 59 YEARS.
D/O-LATE RAHMAN ALI
R/O- VILLAGE - CHANGMAJI
P.O.- MODERTOLI
P.S. DOBOKA
DISTRICT-HOJAI
ASSAM.
PIN-782440
MOB-8402976508.
12: MUSTT. KHAIRUN NESSA NESA
AGE- 50 YEARS
D/O- LATE RAHMAN ALI
R/O- VILLAGE - CHANGMAJI
P.O.- MODERTOLI
P.S. DOBOKA
DISTRICT-HOJAI
ASSAM.
PIN- 782440
MOB-9435239957
13: MUSTT. MOINA BEGUM
AGE- 40 YEARS
D/O-LATE RAHMAN ALI
R/O- VILLAGE - CHANGMAJI
P.O.- MODERTOLI
P.S. DOBOKA
DISTRICT-HOJAI
ASSAM.
14: MUSTT. HAFSA KHATUN
AGE- 46 YEARS
D/O- LATE AZMAL ALI
R/O- VILLAGE- CHANGMAJI PATHER
P.O.- MODERTOLI
P.S. DOBOKA
Page No.# 5/8
DISTRICT-HOJAI
ASSAM.
PIN- 782440
MOB-943523995
VERSUS
ASISH SAHA AND 14 ORS
S/O- LATE MANORANJAN SAHA
R/O VILLAGE- BORJARI MAJGAON
P.O AND AMP, P.S. JAMUNAMUKH
DISTRICT- HOJAI, ASSAM.
PIN-782428.
2:SRI NIKHIL SAHA
S/O- LATE-PRANA BALLAV SAHA
R/O VILLAGE- BORJARI MAJGAON
P.O AND P.S. JAMUNAMUKH
DISTRICT- HOJAI
ASSAM.
PIN- 782428.
3:SRI SANJAY SAHA
S/O- LATE- SACHINDRA MOHAN
R/O VILLAGE- BORJARI MAJGAON
P.O- - P.S. JAMUNAMUKH
DISTRICT- HOJAI
ASSAM.
PIN- 782428.
4:SRI BABUL SAHA
S/O- LATE SACHINDRA SAHA
R/O VILLAGE- BORJARI MAJGAON
P.O AND P.S. JAMUNAMUKH
DISTRICT- HOJAI
ASSAM.
PIN- 782428.
5:SRI ANIL SAHA
S/O- LATE BIJAY RANJAN SAHA
R/O VILLAGE- BORJARI MAJGAON
P.O- - P.S. JAMUNAMUKH
DISTRICT- HOJAI
ASSAM.
PIN- 782428.
6:SRI NIRMAL SAHA
Page No.# 6/8
S/O- LATE ASWINI KR. SAHA
R/O VILLAGE- BORJARI MAJGAON
P.O- - P.S. JAMUNAMUKH
DISTRICT- HOJAI
ASSAM.
PIN- 782428.
7:SRI PRABIR SAHA
S/O- LATE PRIYABALA SAHA
R/O VILLAGE- BORJARI MAJGAON
P.O- - P.S. JAMUNAMUKH
DISTRICT- HOJAI
ASSAM.
PIN- 782428.
8:SRI SAMIR SAHA
S/O- LATE PRIYABALA SAHA
R/O VILLAGE- BORJARI MAJGAON
P.O- - P.S. JAMUNAMUKH
DISTRICT- HOJAI
ASSAM.
PIN- 782428.
9:SRI SUDHIR SAHA
S/O- LATE PRIYABALA SAHA
R/O VILLAGE- BORJARI MAJGAON
P.O- - P.S. JAMUNAMUKH
DISTRICT- HOJAI
ASSAM.
PIN- 782428.
10:SRI RIPAN SAHA
S/O LATE- MRINAL SAHA
R/O VILLAGE- BORJARI MAJGAON
P.O- - P.S. JAMUNAMUKH
DISTRICT- HOJAI
ASSAM.
PIN- 782428.
11:SMT. ARPANA SAHA
W/O LATE- NEPAL SAHA
R/O VILLAGE- BORJARI MAJGAON
P.O- - P.S. JAMUNAMUKH
DISTRICT- HOJAI
ASSAM.
PIN- 782428.
12:SRI TAPAN SAHA
Page No.# 7/8
S/O LATE- HARIMOHAN SAHA
R/O VILLAGE- BORJARI MAJGAON
P.O- - P.S. JAMUNAMUKH
DISTRICT- HOJAI
ASSAM.
PIN- 782428.
13:SRI SWAPAN SAHA
S/O LATE- HARIMOHAN SAHA
R/O VILLAGE- BORJARI MAJGAON
P.O- - P.S. JAMUNAMUKH
DISTRICT- HOJAI
ASSAM.
PIN- 782428.
14:SRI RATAN SAHA
S/O LATE- HARIMOHAN SAHA
R/O VILLAGE- BORJARI MAJGAON
P.O- - P.S. JAMUNAMUKH
DISTRICT- HOJAI
ASSAM.
PIN- 782428.
15:AMAL KR. SAHA
S/O- LATE-CHITTARANJAN SAHA
R/O VILLAGE- BORJARI MAJGAON
P.O- - P.S. JAMUNAMUKH
DISTRICT- HOJAI
ASSAM.
PIN- 782428
Advocate for the Petitioner : MR. H A TALUKDAR, MR. F A HASSAN,MR. L R MAZUMDER
Advocate for the Respondent : ,
BEFORE
HON'BLE MR. JUSTICE ROBIN PHUKAN
ORDER
18.06.2025
Heard Mr. L.R. Mazumder, learned counsel for the petitioners.
Page No.# 8/8
In this petition under Article 227 of the Constitution of India, read with Section 115
of the Code of Civil Procedure, 1908, the petitioners have challenged the order dated
20.05.2025 passed by the learned Civil Judge (Sr. Division), Nagaon, in Misc.(J) Case
No.208/2024. It is to be noted here that vide impugned order dated 20.05.2025, the
learned Civil Judge (Sr. Division), Nagaon, has dismissed the Misc.(J) Case No.208/2024,
which was registered on the strength of Petition No.109/2024 filed by the petitioners
herein in connection with Title Execution Case No.04/2023 arising out of Title Suit
No.83/1996 filed by the petitioners/defendants/judgment debtors praying for dismissal of
the execution petition filed by the opposite parties/plaintiffs/decree holders.
Perused the petition and the documents placed on record and also perused the
impugned order dated 20.05.2025.
Let notice be issued to the respondents, returnable within 4(four) weeks.
Step to be taken by registered post with A/D and also by usual process within a
week from today.
Interim prayer of the petitioners will be considered on next date on appearance of
the other side.
List after 4(four) weeks.
Sd/- Robin Phukan
JUDGE
Comparing Assistant
