National Insurance Company Limited vs Rita Rani Teli @ Rita Rani Sahu And 6 Ors
2025 Latest Caselaw 1599 Gua

Gauhati High Court

National Insurance Company Limited vs Rita Rani Teli @ Rita Rani Sahu And 6 Ors on 30 July, 2025

                                                                                 Page No.# 1/3

GAHC010160012025




                                                                          undefined

                           THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                   Case No. : I.A.(Civil)/2373/2025 in MACApp./309/2025



         NATIONAL INSURANCE COMPANY LIMITED
         HAVING ITS REGD. OFFICE AND HEAD OFFICE AT 3
         MIDDLETON STREET
         KOLKATA AND ITS REGIONAL OFFICE AT BHANGAGARH
         G.S. ROAD
         GUWAHATI-781005 REP BY THE CHIEF REGIONAL MANAGER
         GUWAHATI REGIONAL OFFICE


          VERSUS

         RITA RANI TELI @ RITA RANI SAHU AND 6 ORS.
         W/O. LT. NILKANTA TELI @ NILKANTHA

         2:KARAN KUMAR TELI @ KARAN KUMAR SAHU
         S/O. LT. NILKANTA TELI @ NILKANTHA

         3:SUHANI TELI
         D/O. LT. NILKANTA TELI @ NILKANTHA
         ALL ARE R/O. NARAINPUR
         PART-I
         P/O. KALACHANDPUR
         P/S. LAKHIPUR
         DIST. CACHAR
         ASSAM
         PIN-788098.

         4:MAJIBUR RAHMAN LASKAR
         S/O. TAMIJUR RAHMAN LASKAR
         R/O. DAYAPUR
         PART-I
         P/O. DUMURGHAT
                                                                               Page No.# 2/3

           P/S. SILCHAR
           DIST. CACHAR
           ASSAM-788030.

           5:KRISHNA NUNIA
           S/O. RAMJI NUNIA
           R/O. NUTUN SUKHAPUNJI
           P/O. UDHARBOND
           P/S. UDHARBOND
           DIST. CACHAR
           ASSAM-788030

           6:UTTAM KANTI TELI
           S/O. MONI KANTI TELI
           R/O. VILL.- NARAINPUR
           PART-I
           P/O. KALACHANDPUR
           P/S. LAKHIPUR
           DIST. CACHAR
           ASSAM-788098.

           7:RIAZ UDDIN SHAK
           S/O. AZAM UDDIN SHAK
           R/O. VILL.- BORSINGHA TEA ESTATE
           P/O. LATHIGRAM
           P/S. UDHARBOND
           DIST. CACHAR
           ASSAM-788002.
           ------------
           Advocate for : MR T KALITA
           Advocate for : appearing for RITA RANI TELI @ RITA RANI SAHU AND 6 ORS.



                                  BEFORE
                     HON'BLE MR. JUSTICE ROBIN PHUKAN

                                         ORDER

30.07.2025

Heard Mr. T. Kalita, learned counsel for the applicant.

This interlocutory application is preferred by the applicant for staying the operation of the impugned judgment and award dated 25.04.2025, passed by the learned Tribunal, Page No.# 3/3

Motor Accident Claims Tribunal (MACT), Cachar, Silchar, in MAC Case No.538/2019 till disposal of the connected appeal.

It appears that the connected appeal has already been admitted and the record has also been called for from the learned Tribunal.

Accordingly, this interlocutory application is allowed and the operation of the judgment and award dated 25.04.2025 stands stayed, subject to depositing 20% of the awarded amount by the applicant before the Registry of this Court within a period of 4(four) weeks from today.

In terms of above, this application stands disposed of.

Sd/- Robin Phukan JUDGE

Comparing Assistant