Numal Bordoloi vs The State Of Assam And Anr
2025 Latest Caselaw 1546 Gua

Gauhati High Court

Numal Bordoloi vs The State Of Assam And Anr on 28 July, 2025

Author: M. Zothankhuma

Bench: Michael Zothankhuma

                                                                       Page No.# 1/2

GAHC010157992025




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                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                Case No. : CRL.A(J)/106/2025

            NUMAL BORDOLOI
            S/O. LT. HUMESWAR BORDOLOI, R/O. CHARAIBARI, MEDHIGAON, PS
            MORIGAON, DIST MORIGAON, ASSAM

            VERSUS

            THE STATE OF ASSAM AND ANR.
            REP BY THE PP, ASSAM

            2:PUTULI BORDOLOI
            W/O. SRI BHABAKANTA BORDOLOI
             RO CHARAIBARI MEDHIGAON
             P/S MIKIRBHETA DIST MORIGAON ASSA

Advocate for the Petitioner   : MS. L DEVI, FOR LEGAL AID

Advocate for the Respondent : PP, ASSAM,

                                  BEFORE
                HONOURABLE MR. JUSTICE MICHAEL ZOTHANKHUMA
                  HONOURABLE MR. JUSTICE KAUSHIK GOSWAMI

                                           ORDER

Date : 28.07.2025 (M. Zothankhuma, J)

Ms. L. Devi, learned Legal Aid Counsel appears for the appellant.

This is an appeal against the judgment and order dated 20.05.2025, passed by the learned Court of Addl. Sessions Judge -cum- Special Judge Page No.# 2/2

(POCSO), Morigaon, in POCSO Case No.38/2021, arising out of Mikirbheta P.S. Case No. 499/2020, by which the appellant had been convicted under Section 6 of the POCSO Act, read with Sections 450 and 506 of the IPC.

Admit this appeal.

Call for the TCR.

Issue notice, returnable in four weeks.

Mr. R. R. Kaushik, learned Addl. Public Prosecutor, Assam accepts notice on behalf of the respondent No. 1.

Notice be issued to the respondent No. 2 to be served through the O/C of the concerned Police Station.

List this matter after 4 (four) weeks.

                                JUDGE                             JUDGE




Comparing Assistant