Page No.# 1/3 vs Keshab Baishya And 7 Ors
2025 Latest Caselaw 1869 Gua

Gauhati High Court

Page No.# 1/3 vs Keshab Baishya And 7 Ors on 9 January, 2025

Author: Michael Zothankhuma

Bench: Michael Zothankhuma

                                                                   Page No.# 1/3

GAHC010262382023




                                                             2025:GAU-AS:308

                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : I.A.(Civil)/140/2024


         KANDARPA BAISHYA
         S/O. LT. BANTI RAM BAISHYA
         VILL.SANPARA PARBAT GAON
         BONGSHAR
         BONGSHAR
         MOUZA PUB NONGSHAR
         P.O. BONGSHAR
         P.S. SUALKUCHI
         DIST. KAMRUP (R)
         ASSAM
         PIN-781103.


          VERSUS

         KESHAB BAISHYA AND 7 ORS
         S/O. SRI LAL MOHAN BAISHYA
         VILL. SANPARA PARBAT
         BONGSHAR
         MOUZA- PUB BONGSHAR
         P.O. BONGSHAR
         P.S. SUALKUCHI
         DIST. KAMRUP (R)
         ASSAM
         PIN-781103.

         2:THE STATE OF ASSAM
         REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM
          REVENUE AND DISASTER MANAGEMENT DEPTT.
         ASSAM SECRETARIAT
          DISPUR
          GUWAHATI-06.

          3:THE COMMISSIONER
                                                    Page No.# 2/3


LOWER ASSAM DIVISION
PANBAZAR
GUWAHATI01
ASSAM.

4:THE SELECTION BOARD FOR SELECTION OF GAON PRADHAN UNDER
KAMRUP DISTRICT

REP. BY ITS CHAIRMAN AT KAMRUP
AMINGAON
ASSAM.

5:THE DEPUTY COMMISSIONER
KAMRUP
DIST. KAMRUP (R)
AMINGAON
ASSAM.

6:THE ADDL. DEPUTY COMMISSIONER

KAMRUP
DIST. KAMRUP (R)
AMINGAON
ASSAM.

7:THE CIRCLE OFFICER
HAJO REVENUE CIRCLE
DIST. KAMRUP (R)
ASSAM.

8:THE MOUZADAR

PUB BONGSHAR MOUZA
SUWALKUCHI
P.O. BONGSHAR
DIST. KAMRUP (R)
ASSAM
PIN-781103.
------------
Advocate for : MR. R SARMA
Advocate for : GA
ASSAM appearing for KESHAB BAISHYA AND 7 ORS
                                                                Page No.# 3/3

                                BEFORE
              HONOURABLE MR. JUSTICE MICHAEL ZOTHANKHUMA

                                     ORDER

09.01.2025

In view of the judgment and order dated 09.01.2025 passed in Review Pet. No.1/2024, the I.A. is accordingly disposed of.

JUDGE

Comparing Assistant