Page No.# 1/2 vs The State Of Assam
2025 Latest Caselaw 1791 Gua

Gauhati High Court

Page No.# 1/2 vs The State Of Assam on 7 January, 2025

                                                                         Page No.# 1/2

GAHC010012452013




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                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                Case No. : Crl.Rev.P./428/2013

             AZIZUL ISLAM @ AZIZUL HOQUE and 2 ORS.
             S/O ANSAR UDDIN

             2: MD. FAKRUL ISLAM
              S/O ANSAR UDDIN

             3: AZI UDDIN
              S/O ABDUL HALIM
             ALL ARE VILL. BURANGA PART-III
              P.S. KATIGORAH
              DIST- CACHAR
             ASSA

             VERSUS

             THE STATE OF ASSAM
             -



Advocate for the Petitioner   : MR.R DEV, MR. N DEKA, AMICUS CURIAE,MR.R DHAR,MS.R
RONGMAI

Advocate for the Respondent : , PP, ASSAM,




                                  BEFORE
                 HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

                                             ORDER

07.01.2025 Page No.# 2/2

Hearing concluded.

Judgment is reserved.

JUDGE

Comparing Assistant