National Insurance Company Ltd vs Suma Begum Barbhuiya And 2 Ors
2024 Latest Caselaw 4118 Gua

Gauhati High Court

National Insurance Company Ltd vs Suma Begum Barbhuiya And 2 Ors on 10 June, 2024

                                                            Page No.# 1/4

GAHC010046942023




                        THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                           I.A.(Civil)/1717/2024

        NATIONAL INSURANCE COMPANY LTD.
        HAVING ITS REGISTERED OFFICE AND HEAD OFFICE AT 3
        MIDDLETON STREET
        KOLKATA AND ONE OF THE REGIONAL OFFICES
        AS GUWAHATI REGIONAL OFFICE AT G.S. ROAD
        BHANGAGARH
        GUWAHATI- 5.


         VERSUS

        SUMA BEGUM BARBHUIYA AND 2 ORS.
        W/O LATE SAJU MIA
        VILL.- SONABARIGHAT PART- I
        P.S.- SILCHAR
        DIST.- CACHAR
        ASSAM
        PIN- 788013.

        2:SANIYA BEGUM
        D/O LATE SAJU MIA
        VILL.- SONABARIGHAT PART- I
          P.S.- SILCHAR
          DIST.- CACHAR
        ASSAM
         PIN- 788013.
         3:SUNIYA BEGUM
        D/O LATE SAJU MIA
        VILL.- SONABARIGHAT PART- I
         P.S.- SILCHAR

        DIST.- CACHAR
        ASSAM
        PIN- 788013.
                                                                Page No.# 2/4

4:JALI BIBI
W/O LATE ATAB UDDIN
VILL.- SONABARIGHAT PART- I
P.S.- SILCHAR
DIST.- CACHAR
ASSAM
PIN- 788013.

5:MONIR UDDIN CHOUDHURY
S/O LATE FOJIJUR RAHMAN CHOUDHURY
VILL.- KAJIDHAR PART- III
P.O.- BOALIJUR
P.S.- SONAI
DIST.- CACHAR
ASSAM
PIN- 788115.
------------
Advocate for : MR. K K BHATTA
Advocate for : MR. A ISLAM (r-1) appearing for SUMA BEGUM BARBHUIYA AND 2
ORS.



                  Case No. : MACApp./260/2024

 NATIONAL INSURANCE COMPANY LTD.
 HAVING ITS REGISTERED OFFICE AND HEAD OFFICE AT 3, MIDDLETON
 STREET, KOLKATA AND ONE OF THE REGIONAL OFFICES, AS GUWAHATI
 REGIONAL OFFICE AT G.S. ROAD, BHANGAGARH, GUWAHATI- 5.



 VERSUS

 SUMA BEGUM BARBHUIYA AND 2 ORS.
 W/O LATE SAJU MIA, VILL.- SONABARIGHAT PART- I, P.S.- SILCHAR, DIST.-
 CACHAR, ASSAM, PIN- 788013.

 2:SANIYA BEGUM
  D/O LATE SAJU MIA

 VILL.- SONABARIGHAT PART- I

 P.S.- SILCHAR

 DIST.- CACHAR
 ASSAM
 PIN- 788013.
                                                   Page No.# 3/4


            3:SUNIYA BEGUM
             D/O LATE SAJU MIA

            VILL.- SONABARIGHAT PART- I

            P.S.- SILCHAR

            DIST.- CACHAR
            ASSAM
            PIN- 788013.

            4:JALI BIBI
            W/O LATE ATAB UDDIN

            VILL.- SONABARIGHAT PART- I

            P.S.- SILCHAR

            DIST.- CACHAR
            ASSAM
            PIN- 788013.

            5:MONIR UDDIN CHOUDHURY
             S/O LATE FOJIJUR RAHMAN CHOUDHURY

            VILL.- KAJIDHAR PART- III

            P.O.- BOALIJUR

            P.S.- SONAI

            DIST.- CACHAR
            ASSAM
            PIN- 788115

Advocate for the Petitioner   : MR. K K BHATTA

Advocate for the Respondent : MR. A ISLAM (r-1)




                                         BEFORE
                                                                                     Page No.# 4/4

                   HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                             ORDER

Date : 10.06.2024

Since the connected appeal has been admitted for hearing, the operation of the Judgment and Award dated 17.11.2022 passed by the learned Member, MACT, Cachar in MAC Case No. 382/2019 shall remain stayed till disposal of the appeal, subject to deposit of 50% of the awarded amount in the Registry of this Court within next 4 (four) weeks from today.

The claimant nos. 1,2,3 and 4 shall be at liberty to withdraw the aforesaid 50% amount from the Registry of this Court without any rider.

The IA(C) stands disposed of.

JUDGE

Comparing Assistant