The Commissioner Of Income Tax And ... vs M/S Goldstone Cements Ltd
2023 Latest Caselaw 4069 Gua

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GAHC010094622022




                         THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                             Case No. : I.A.(Civil)/1950/2023


           1: THE COMMISSIONER OF INCOME TAX AND ANR OFFICE OF THE
           PRINCIPAL COMMISSIONER OF INCOME TAX GUWAHATI AAYAKAR
           BHAWAN SEVENTH FLOOR G.S. ROAD GUWAHATI-781005.

           2: INCOME TAX OFFICER, DCIT/ACIT, CIRCLE-3, GUWAHATI OFFICE OF THE
           PRINCIPAL COMMISSIONER OF INCOME TAX GUWAHATI AAYAKAR
           BHAWAN SEVENTH FLOOR G.S. ROAD GUWAHATI-781005.

                    VERSUS

           M/S GOLDSTONE CEMENTS LTD.
           VILLAGE- MUSIANG LAMARE (OLD)
           KHLIEHRIAT EAST JAINTIA HILLS MEGHALAYA-793200.

Advocate for Applicants : MR. S C KEYAL
Advocate for Respondents : DR. A SARAF appearing for M/S GOLDSTONE CEMENTS LTD.

-B E F O R E -

HON'BLE THE CHIEF JUSTICE HON'BLE MRS. JUSTICE SUSMITA PHUKAN KHAUND 29.09.2023

In view of the judgment & order passed today (29.09.2023) in the connected appeal being ITA No.10/2022, the interlocutory application stands closed.

                   JUDGE                                   CHIEF JUSTICE
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Comparing Assistant