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National Insurance Company vs Prafulla Dutta And 2 Ors E
2023 Latest Caselaw 3958 Gua

Citation : 2023 Latest Caselaw 3958 Gua
Judgement Date : 25 September, 2023

Gauhati High Court
National Insurance Company vs Prafulla Dutta And 2 Ors E on 25 September, 2023
                                                             Page No.# 1/2

GAHC010169282023




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)


                                     I.A.(Civil)/929/2023

         NATIONAL INSURANCE COMPANY
         HAVING ITS REGISTERED OFFICE AND HEAD OFFICE AT 3
         MIDDLETON STREET
         KOLKATA AND ITS REGIONAL OFFICE AT BHANGAGARH
         G.S. ROAD
         GUWAHATI- 781005 REPRESENTED BY THE CHIEF REGIONAL MANAGER
         GUWAHATI REGIONAL OFFICE.


          VERSUS

         PRAFULLA DUTTA AND 2 ORS E
         S/O NIRMAL DUTTA
         VILL.- BISHNUPUR KONCH
         P.O.- JAMUGURI PANCHALI
         P.S.- DHEMAJI
         DIST.- DHEMAJI
         ASSAM
         PIN- 787057.

         2:BUBUL KR. KONWAR
         S/O HEM NATH KONWAR

         R/O WARD NO. 12 K.B. ROAD

         P.S.- NORTH LAKHIMPUR

         DIST.- LAKHIMPUR
         ASSAM
         PIN- 787001.
         3:RANJAN RAJKHOWA
         S/O LATE ROKESWAR RAJKHOWA
                                                                                   Page No.# 2/2

            VILL.- TENGAPARA AHOM GAON

            P.S.- DHEMAJI

            DIST.- DHEMAJI
            ASSAM
            PIN- 787057.
            ------------
            Advocate for : MR T KALITA
            Advocate for : appearing for PRAFULLA DUTTA AND 2 ORS E



                                   BEFORE
                  HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                            ORDER

25.09.2023 Heard Mr. T. Kalita, learned counsel for the applicant.

Since the connected appeal has been admitted for hearing by this court, there is no necessity to issue notice to the respondent. Therefore, the Judgment and Order dated 08.10.2021 passed by the Member, MACT, Dhemaji, in MAC Case No. 25/2018 shall remain stayed till disposal of the appeal.

The IA (C) stands disposed of.

JUDGE

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