2: Swandeep Sarmah vs Oil India Ltd. And 4 Ors
2023 Latest Caselaw 3815 Gua

Citation : 2023 Latest Caselaw 3815 Gua
Judgement Date : 19 September, 2023

Gauhati High Court

2: Swandeep Sarmah vs Oil India Ltd. And 4 Ors on 19 September, 2023

                                                                Page No.# 1/2

GAHC010155092017




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : WP(C)/8048/2017

         ON THE DEATH OF JATIN CHANDRA SHARMA HIS LEGAL HEIRS
         S/O LATE LOK NATH SARMAH, R/O MAGZINE, VIP ROAD, SHANKAR
         NAGAR, BYE LANE 1, P.O. UDAYANBIHAR, GUWAHATI-71, DIST. KAMRUP
         M, ASSAM.

         1.1: JAYANTI SHARMA
          R/O MAGZINE
         VIP ROAD
          SHANKAR NAGAR
          BYE LANE 1
          PO UDAYANBIHAR
          GUWAHATI-781171

         1.2: SWANDEEP SARMAH
          S/O LATE JATIN CHANDRA SARMAH
         R/O MAGZINE
         VIP ROAD
          SHANKAR NAGAR
          BYE LANE 1
          PO UDAYANBIHAR
          GUWAHATI-78117

         VERSUS

         OIL INDIA LTD. and 4 ORS.
         A GOVT. OF INDIA UNDERTAKING HAVING ITS REGISTERED HEAD
         OFFICE AT DULIAJAN, DIBRUGARH, ASSAM.

         2:THE CHAIRMAN CUM MANAGING DIRECTOR
          OIL INDIA LTD.
          DULIAJAN
          DIBRUGARH
          PIN 786602
         ASSAM.
                                                                     Page No.# 2/2


            3:THE GENERAL MANAGER
             PIPE LINE SERVICE
             OIL INDIA LTD. P.O. UDAYAN
            VIHAR
             GUWAHATI 781171

            4:THE DEPUTY GENERAL MANAGER ADMINISTRATION
             PIPE LINE SERVICES
             OIL INDIA LTD.
             P.O. UDAYAN VIHAR
             GUWAHATI 781171

            5:THE RESIDENT CHIEF EXECUTIVE
             OIL INDIA LTD.
             P.O. UDAYAN VIHAR
             GUWAHATI-78117

Advocate for the Petitioner   : MR.K M MAHANTA

Advocate for the Respondent :


                                  BEFORE
                HONOURABLE MR. JUSTICE MICHAEL ZOTHANKHUMA

                                        ORDER

Date : 19-09-2023

Heard Mr. KK Mahanta, learned senior counsel assisted by Mr. KM Mahanta, learned counsel for the petitioner. Also heard Mr. MK Choudhury, learned senior counsel assisted by Mr. K Kalita, learned counsel for the Oil India Limited.

Hearing concluded. Judgment reserved.

JUDGE

Comparing Assistant