Resident Of Village Kathlatari vs Abdul Hamid
2023 Latest Caselaw 4589 Gua

                                                              Page No.# 1/2

GAHC010246092023




                        THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)


                                   I.A.(Civil)/3301/2023 in
                                        RSA /199/2023


         ABDUR RAHMAN
         S/O LATE MAJAR ALI

         RESIDENT OF VILLAGE KATHLATARI
         PO KUJARPITH
         PS AND DIST BARPETA
         ASSAM 781358


          VERSUS

         ABDUL HAMID
         S/O LATE MAJAR ALI

         RESIDENT OF VILLAGE BONGHUGI
         PO BONGHUGI
         DIST BARPETA
         ASSAM 781321


         ------------
         Advocate for : MR. U B SARMA
         Advocate for : appearing for ABDUL HAMID
                                                                        Page No.# 2/2



                                  BEFORE
                 HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                     ORDER

10-11-2023 Heard Mr. U.B. Sarma, learned counsel appearing for the applicant.

Since the connected regular second appeal is admitted for hearing, the judgment and decree dated 17.08.2023 passed by the learned Civil Judge (Sr. Division), Barpeta in Title Appeal No. 36/2023 shall remain stayed till disposal of the appeal.

The Interlocutory Application stands disposed of.

JUDGE

Comparing Assistant