Page No.# 1/7 vs The State Of Assam And 7 Ors
2023 Latest Caselaw 2605 Gua

                                                         Page No.# 1/7

GAHC010121432023




                        THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                            Case No. : WP(C)/3486/2023

         SHAHAJ UDDIN LASKAR AND 13 ORS
         S/O- LATE ABDUL MAZID LASKAR,
         VILL- HARINAGAR PT. III,
         P.O.- RAJARTILLA,
         P.S.- KATIGORAH,
         DISTRICT- CACHAR, ASSAM,
         PIN- 788805.

         2: CHANDANA DAS
         W/O SUBIR DAS

         D/O- LATE KSHITISH CHANDRA PAUL

         VILL- KATIGORAH PART-III

         P.O.- KATIGORAH

         DISTRICT- CACHAR
         ASSAM

         PIN- 788850.

         3: NOOR MOHAMMED BARBHUIYA @ NUR MOHAMMED BARBHUIYA
          S/O- SAMSIR UDDIN BARBHUIYA

         VILL- ISLAMABAD

         P.O.- BAGA BAZAR

         P.S.- DHOLAI

         DISTRICT- CACHAR
         ASSAM
                                                 Page No.# 2/7

PIN- 788120.

4: LANGONMAI KABOI
W/O- LATE BOISINGH KABOI

D/O- LT. PALIANG KABOI

VILL.- KAGUILUANG NAGA COLONY

P.O.- SILCHAR

DISTRICT- CACHAR
ASSAM

PIN- 788001.

5: SALIM UDDIN CHOUDHURY
 S/O- LATE AKLIMUR RAJA CHOUDHURY

VILL- SONABARIGHAT PT-I

P.O.- SONABARIGHAT

DISTRICT- CACHAR
ASSAM

PIN- 788013.

6: BAHARUL ISLAM MAZUMDER
 S/O- LATE BASIR UDDIN MAZUMDER

VILL- SONABARIGHAT PT.-I

P.O.- SONABARIGHAT

DISTRICT- CACHAR
ASSAM

PIN- 788013.

7: FARIZ UDDIN BARBHUIYA @ FARIZ UDDIN LASKAR
 S/O- LATE SURMAN ALI BARBHUIYA

VILL- DHANEHARI PART-III

P.O. SILDUBI

P.S.- SONAI
                                                Page No.# 3/7


DISTRICT- CACHAR
ASSAM

PIN- 788013.

8: JAYA SHIL
 D/O- LATE AMULYA SHIL

R/O- LANE NO. 09. 2ND LINK ROAD

SILCHAR
P.O.- LINK ROAD

P.S.- RANGIRKHARI
 SILCHAR

DISTRICT- CACHAR
ASSAM

PIN- 788006.

9: MONJUL HOQUE LASKAR @ MANJUL HOQUE LASKAR
 S/O- LATE NIMAR ALI LASKAR

VILL- KRISHNAPUR

P.S.- SILCHAR

DISTRICT- CACHAR
ASSAM

PIN- 788025.

10: BAPON NATH @ BAPAN NATH
 S/O- LATE SUBODH NATH

VILL-DUDHPATIL PART-V
SILCHAR

P.O.- DUDHPATIL PART-V

P.S.- MALUGRAM

DISTRICT- CACHAR
ASSAM

PIN- 788003.
                                     Page No.# 4/7


11: SARIMUL HAQUE LASKAR
 S/O- LATE AZIR UDDIN LASKAR

VILL- UTTAR KRISHNAPUR PART-III

P.O.- UTTAR KRISHNAPUR

P.S.- SILCHAR

DISTRICT- CACHAR
ASSAM

PIN- 788006.

12: PRADHANTA BAGTI
 S/O- LATE PARESH BAGTI

VILL- KAPTANPUR-V (CHHOTAMAMDA)

P.O.- CHHOTAMAMDA

P.S.- LAKHIPUR

DISTRICT- CACHAR
ASSAM

PIN- 788126.

13: GITA RANI ROY
W/O- LATE TAPAN KUMAR ROY

D/O- HEMENDRA KUMAR ROY

VILL- JIRIGHAT GRANT NATUN COLONY

P.O- JIRIGHAT
 P.S.- JIRIGHAT

DISTRICT- CACHAR
ASSAM

PIN- 788104.

14: GAUTAM KAHAR
 S/O- MOHAN KAHAR

R/O- DIGOR FULERTAL PART-II
                                                     Page No.# 5/7


P.O.- FULERTAL

P.S.- LAKHIPUR

DISTRICT- CACHAR
ASSAM

PIN- 788106

VERSUS

THE STATE OF ASSAM AND 7 ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM,
HEALTH AND FAMILY WELFARE DEPARTMENT,
DISPUR, GUWAHATI-06.

2:THE DIRECTOR OF HEALTH SERVICES
ASSAM
 HENGRABARI
 GUWAHATI-36.

3:THE JOINT DIRECTOR OF HEALTH SERVICES
 CACHAR
 DIST.- CACHAR
ASSAM

PIN- 788013.

4:THE DEPUTY SUPERINTENDENT
 MG KATIGORAH MODEL HOSPITAL
 KATIGORAH
 DIST.- CACHAR
ASSAM

PIN- 788805.

5:THE SUB-DIVISIONAL MEDICAL AND HEALTH OFFICER
 DHOLAI BLOCK PHC
 DHOLAI
 CACHAR

DIST- CACHAR
ASSAM
788114.

6:THE SUB-DIVISIONAL MEDICAL AND HEALTH OFFICER
                                                                          Page No.# 6/7

             SONAI PHC
             CACHAR
             DIST.- CACHAR
             ASSAM

            PIN- 788119.

            7:THE DEPUTY SUPERINTENDENT
             S.M. DEV CIVIL HOSPITAL
             SILCHAR
             DIST.- CACHAR
            ASSAM

            PIN- 788001.

            8:THE SUB-DIVISIONAL MEDICAL AND HEALTH OFFICER
             LAKHIPUR BPHC
             LAKHIPUR
             DIST.- CACHAR

            ASSAM
            PIN- 788103

Advocate for the Petitioner   : MR. M DASGUPTA

Advocate for the Respondent : SC, HEALTH




                                    BEFORE
                       HONOURABLE MR. JUSTICE SUMAN SHYAM

                                           ORDER

Date : 19-06-2023

Heard Mr. S. Ali, learned counsel for the writ petitioners.

Aggrieved by non-consideration of their cases for payment of minimum wages as

per the mandate of the judgment and order passed in the case of State of Assam Vs.

Upen Das & Ors. (W.A. No. 45/2014) , the instant writ petition has been filed seeking

a writ of mandamus.

Page No.# 7/7

Mr. B. Gogoi, learned standing counsel, Finance Department, Assam submits that

the petitioner are not eligible for consideration under the judgment rendered in the case

of Upen Das (Supra). The learned departmental counsel, however, seeks time to obtain

instruction and file affidavit.

Prayer allowed.

Issue notice of motion returnable in 06 weeks.

Since Mr. Gogoi has accepted notice on behalf of all the respondents, no formal

notice is required to be sent in this case.

Extra copies of the writ petition, requisite in numbers, be furnished to the learned

departmental counsel so as to enable him to obtain instruction and file affidavit.

JUDGE GS

Comparing Assistant