Jsvm Plywood Industries Ltd vs The State Of Assam And Anr
2023 Latest Caselaw 2506 Gua

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GAHC010119092020




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                  Case No. : Crl.Pet./454/2020

            JSVM PLYWOOD INDUSTRIES LTD.
            HAVING ITS REGISTERED OFFICE AT 17TH MILE, STIWELL ROAD,
            JAIRAMPUR, DIST. CHANGLANG, ARUNACHAL PRADESH AND
            CORPORATE OFFICE AT KOLKATA, WEST BENGAL AND REP. BY ONE OF
            ITS AUTHORIZED REPRESENTATIVE SRI RAHUL BAJAJ



            VERSUS

            THE STATE OF ASSAM AND ANR.
            REP. BY THE PP, ASSAM

            2:SANDEEP KHAITAN
             RESOLATION PROFESSIONAL FOR NATIONAL PLYWOOD INDUSTRIES
            LTD. S/O SRI GOBIND PRASAD KHAITAN
             SANMATI PLAZA
             2ND FLOOR
             CHRISTIAN BASTI
             G.S. ROAD
             KAMRUP (M)
             GUWAHATI
            ASSAM
             PIN-78100

Advocate for the Petitioner   : MR. D CHAKRABARTY

Advocate for the Respondent : PP, ASSAM




             Linked Case : I.A.(Crl.)/504/2021
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          JSVM PLYWOOD INDUSTRIES LTD.
          HAVING ITS REGISTERED OFFICE AT 17TH MILE
           STIWELL ROAD
           JAIRAMPUR
           DIST. CHANGLANG
           ARUNACHAL PRADESH AND CORPORATE OFFICE AT KOLKATA
           WEST BENGAL AND REP. BY ONE OF ITS AUTHORIZED REPRESENTATIVE
          SRI RAHUL BAJAJ


          VERSUS

          THE STATE OF ASSAM AND ANR.
          REP. BY THE PP
          ASSAM

          2:SANDEEP KHAITAN
          RESOLATION PROFESSIONAL FOR NATIONAL PLYWOOD INDUSTRIES LTD.
          S/O SRI GOBIND PRASAD KHAITAN
           SANMATI PLAZA
           2ND FLOOR
           CHRISTIAN BASTI
           G.S. ROAD
           KAMRUP (M)
           GUWAHATI
          ASSAM
           PIN-781005
           ------------
          Advocate for : MR. D CHAKRABARTY
          Advocate for : P.P
          ASSAM appearing for THE STATE OF ASSAM AND ANR.



                                  BEFORE
                    HONOURABLE MRS. JUSTICE MALASRI NANDI

                                    ORDER

Date : 13.06.2023

Heard Mr. D. Chakrabarty, learned counsel for the petitioner/applicant. Also heard Mr. B. Gogoi, learned Additional Public Prosecutor for the State/respondent.

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Hearing is concluded.

Judgment is reserved.

JUDGE

Comparing Assistant