Page No.# 1/2 vs State Of Assam
2023 Latest Caselaw 2722 Gua

                                                                     Page No.# 1/2

GAHC010007802013




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                  Case No. : Crl.A./159/2013

            SHYAMAL DAS and ANR.
            S/O SRI SHYAM PADA DAS, C/O SRI DILIP CHACKRABORTY, VILL. TIRUAL
            GAON, P.O. and P.S. MARIANI, DIST. JORHAT, ASSAM, PIN 785634

            2: MUSSTT. ANOWARA BEGUM

             W/O LATE SARIFUL ISLAM
             VILL.MOROGIAL GAON
             P.O. and P.S. MARIANI
             DIST. JORHAT
             ASSAM
             PIN 78563

            VERSUS

            STATE OF ASSAM




Advocate for the Petitioner   : MR.B C DAS

Advocate for the Respondent : PP, ASSAM
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                                 BEFORE
                  HONOURABLE MRS. JUSTICE MITALI THAKURIA

                                    ORDER

19.07.2023

Heard Mr. B. C. Das, learned counsel for the appellants. Also heard Ms. A. Begum, learned Additional Public Prosecutor for the State respondent.

Argument concluded.

Judgment reserved.

JUDGE

Comparing Assistant