Gauhati High Court

Page No.# 1/13 vs Sh Bualhranga And 33 Ors (A) on 28 September, 2022

                                                                Page No.# 1/13

GAHC010083942021




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                           Case No. : WA/121/2022

         THE UNION OF INDIA AND 3 ORS
         REPRESENTED BY DEFENCE SECRETARY TO THE GOVERNMENT OF
         INDIA, MINISTRY OF DEFENCE, 101-A, SOUTH BLOCK, NEW DELHI110011

         2: THE DEFENCE SECRETARY
          GOVERNMENT OF INDIA
          MINISTRY OF DEFENCE
          101-A
          SOUTH BLOCK
          NEW DELHI-110011

         3: THE DIRECTOR GENERAL
          DEFENCE ESTATES
          RAKSHA SAMPADA BHAWAN
          ULAANBAATAR MARG
          DELHI CANTONMENT
          NEW DELHI-110010

         4: THE DEFENCE ESTATE OFFICER
          GUWAHATI CIRCLE
          NARENGI MILITARY STATION
          SATGAON
          GUWAHATI-78102

         VERSUS

         SH BUALHRANGA AND 33 ORS (A)
         S/O BAWMA (L), R/O DAWRPUI, AIZAWL, DISTRICT AIZAWL, MIZORAM-
         796017

         2:SH. JACKSON MALSAWMSANGA
          S/O C. LIANHMINGTHANGA
         R/O ELECTRIC VENG
         AIZAWL
                        Page No.# 2/13


DISTRICT AIZAWL
MIZORAM - 796001

3:SH. C. LIANLUNGA
 S/O C. THUAMA

R/O MISSION VENG
AIZAWL

DISTRICT AIZAWL
MIZORAM 796001

4:SMT. LALIINLIANI
 S/O KHURNTIRA

R/O RAMHLUN NORTH
AIZAWL

DISTRICT AIZAWL
MIZORAM 796001

5:SMT. BIAKKUNGL
 D/O R. VANKUNGA
R/O MISSION VENG
AIZAWL

DISTRICT AIZAWL
MIZORAM 796001

6:SMT. SIKULTHANGI
 D/O R. VANGKUNGA

R/O MISSION VENG
AIZAWL
DISTRICT AIZAWL
MIZORAM 796001

7:SH. LALHMACHHUANA
 S/O THALRUMA (L)

R/O ZEMABAWK VENGLAI
AIZAWL

DISTRICT AIZAWL
MIZORAM 796001

8:SH. LALCHAMLIANA
                          Page No.# 3/13

S/O LALHMACHHUANA

R/O ZEMABAWK VENGLAI
AIZAWL

DISTRICT AIZAWL
MIZORAM 796001

9:SH. LALCHHUANAWMA
 S/O LALHMACHHUANA

R/O ZEMABAWK VENGLAI
AIZAWL

DISTRICT AIZAWL
MIZORAM 796001

10:SH. ZORAMMUANA
 S/O LALHMACHHUANA

R/O ZEMABAWK VENGLAI
AIZAWL

DISTRICT AIZAWL
MIZORAM 796001

11:SMT. ZORAMTHANGI
 D/O Z. DENGTHANGA (L)
R/O ARMED VENG
AIZAWL

DISTRICT AIZAWL
MIZORAM 796001

12:SH. LIANTHANGPUIA
 S/O LUKAWLHA (L)
R/O BAWNGKAWN
AIZAWL

DISTRICT AIZAWL
MIZORAM 796001

13:SH. HRANGHLEIA
 S/O BAWNGKAWN

R/O BAWNGKAWN
AIZAWL
                                 Page No.# 4/13

DISTRICT AIZAWL
MIZORAM 796001

14:SH. R.L. LALAWMPUIA
 S/O M. CHHUANMWAIA

R/O BETHLEHEM VENG
AIZAWL

DISTRICT AIZAWL
MIZORAM 796001

15:SMT. MANGCHHUANMAWII
 D/O KHUALA (L)

R/O BAWNGKAWN
AIZAWL

DISTRICT AIZAWL
MIZORAM 796001

16:SH. M. CHHUANMAWIA
 S/O HMINGLIANA (L)
R/O BETHLEHEM VENG
AIZAWL

DISTRICT AIZAWL
MIZORAM 796001

17:SH. MANGDINPUIA
 S/O M. CHHUANMAWIA
R/O BETHLEHEM VENG
AIZAWL

DISTRICT AIZAWL
MIZORAM 796001

18:SH. R. LALTHAZUALA
 S/O M. CHHUANMAWIA
R/O BETHLEHEM VENG
AIZAWL

DISTRICT AIZAWL
MIZORAM 796001

19:SMT. LIANDAILOVI BAWITLUNG
 D/O BULBIKA BAWITLUNG
R/O CHHINGA VENG
                            Page No.# 5/13

AIZAWL
DISTRICT AIZAWL
MIZORAM 796001

20:SMT. B. LALDINPUII
 D/O B. RALTHANGA

R/O DAWRPUI JAIL VENG
AIZAWL
DISTRICT AIZAWL
MIZORAM 796001

21:SMT. ZOKHUMI COLNEY
 D/O SAWILUAIA
R/O CHAMMARIRAMHLUN ROAD
AIZAWL
 DISTRICT AIZAWL
 MIZORAM 796001

22:SMT. C. LALMUANPUII
 D/O C. ZAKAMLOVA (L)
R/O ZARKAWT
AIZAWL

DISTRICT AIZAWL
MIZORAM 796001

23:SH. ZOSIAMLIANA
 S/O ROBULA (L)
R/O CHANMARI
AIZAWL

DISTRICT AIZAWL
MIZORAM 796001

24:SH. LALHLIRA
 S/O CH. LAMA
R/O KOLASIB
 BIAKKAWN

DISTRICT KOLASIB
MIZORAM 796081

25:SMT. R. VANLALHIMI
W/O SH. LALHLIRA
R/O KOLASIB
 BIAKKAWN
                                                    Page No.# 6/13

DISTRICT KOLASIB
MIZORAM 796081

26:SH. ROSANGLIANA
 S/O LALHMINGTHANGA (L)
R/O DAWRPUI
AIZAWL

DISTRICT AIZAWL
MIZORAM 796001

27:SH. LALRINSANGA
 S/O ROSANGLIANE

R/O DAWRPUI JAIL VENG
AIZAWL

DISTRICT AIZAWL
MIZORAM- 796001

28:SH. LALRINZUALA
 S/O ROSANGLIANA
R/O DAWRPUL JAIL VENG
AIZAWL

DISTRICT AIZAWL
MIZORAM-796001

29:SH. ROSIAMILANA
 S/O K.C. ROKIMA
R/O R/O DAWRPUL JAL VENG
AIZAWL

DISTRICT AIZAWL
MIZORAM- 796001

30:SMT. CHAWNGPARI
 D/O BAWIHRANGA
R/O KHATIA SOUTH
AIZAWL

DISTRICT AIZAWL
MIZORAM- 796001

31:THE STATE OF MIZORAM
 REPRESENTED BY THE CHIEF SECRETARY TO THE GOVERNMENT OF
MIZORAM
 NEW SECRETARIAT COMPLEX
                                                                Page No.# 7/13

             KHATIA
             AIZAWL-796001

            32:THE SPECIAL SECRETARY TO THE GOVERNMENT OF MIZORAM
             LAND REVENUE AND SETTLEMENT DEPARTMENT
             NEW SECRETARIAT COMPLEX
             KHATIA
            AIZAWL 796001

            33:THE DEPUTY COMMISSIONER
            AIZAWL DISTRICT
            TREASURY SQUARE
            AIZAWL
             MIZORAM 796001

            34:THE ADDL. A.G/ G.A
             MIZORA

Advocate for the Petitioner   : MR S K MEDHI

Advocate for the Respondent : GA, MIZORAM

Linked Case : I.A.(Civil)/1025/2022

THE UNION OF INDIA AND ORS REPRESENTED BY DEFENCE SECRETARY TO THE GOVERNMENT OF INDIA MINISTRY OF DEFENCE 101-A SOUTH BLOCK NEW DELHI110011

2: THE DEFENCE SECRETARY GOVERNMENT OF INDIA MINISTRY OF DEFENCE 101-A SOUTH BLOCK NEW DELHI-110011

3: THE DIRECTOR GENERAL DEFENCE ESTATES RAKSHA SAMPADA BHAWAN ULAANBAATAR MARG DELHI CANTONMENT Page No.# 8/13

NEW DELHI-110010

4: THE DEFENCE ESTATE OFFICER GUWAHATI CIRCLE NARENGI MILITARY STATION SATGAON GUWAHATI-781027 VERSUS

SH BUALHRANGA AND 33 ORS (A) S/O BAWMA (L) R/O DAWRPUI AIZAWL DISTRICT AIZAWL MIZORAM-796017

2:SH. JACKSON MALSAWMSANGA S/O C. LIANHMINGTHANGA R/O ELECTRIC VENG AIZAWL

DISTRICT AIZAWL MIZORAM - 796001 3:SH. C. LIANLUNGA S/O C. THUAMA

R/O MISSION VENG AIZAWL

DISTRICT AIZAWL MIZORAM 796001 4:SMT. LALIINLIANI S/O KHURNTIRA

R/O RAMHLUN NORTH AIZAWL

DISTRICT AIZAWL MIZORAM 796001 5:SMT. BIAKKUNGL D/O R. VANKUNGA R/O MISSION VENG AIZAWL

DISTRICT AIZAWL MIZORAM 796001 6:SMT. SIKULTHANGI D/O R. VANGKUNGA Page No.# 9/13

R/O MISSION VENG AIZAWL DISTRICT AIZAWL MIZORAM 796001 7:SH. LALHMACHHUANA S/O THALRUMA (L)

R/O ZEMABAWK VENGLAI AIZAWL

DISTRICT AIZAWL MIZORAM 796001 8:SH. LALCHAMLIANA S/O LALHMACHHUANA

R/O ZEMABAWK VENGLAI AIZAWL

DISTRICT AIZAWL MIZORAM 796001 9:SH. LALCHHUANAWMA S/O LALHMACHHUANA

R/O ZEMABAWK VENGLAI AIZAWL

DISTRICT AIZAWL MIZORAM 796001 10:SH. ZORAMMUANA S/O LALHMACHHUANA

R/O ZEMABAWK VENGLAI AIZAWL

DISTRICT AIZAWL MIZORAM 796001 11:SMT. ZORAMTHANGI D/O Z. DENGTHANGA (L) R/O ARMED VENG AIZAWL

DISTRICT AIZAWL MIZORAM 796001 12:SH. LIANTHANGPUIA S/O LUKAWLHA (L) R/O BAWNGKAWN AIZAWL Page No.# 10/13

DISTRICT AIZAWL MIZORAM 796001 13:SH. HRANGHLEIA S/O BAWNGKAWN

R/O BAWNGKAWN AIZAWL

DISTRICT AIZAWL MIZORAM 796001 14:SH. R.L. LALAWMPUIA S/O M. CHHUANMWAIA

R/O BETHLEHEM VENG AIZAWL

DISTRICT AIZAWL MIZORAM 796001 15:SMT. MANGCHHUANMAWII D/O KHUALA (L)

R/O BAWNGKAWN AIZAWL

DISTRICT AIZAWL MIZORAM 796001 16:SH. M. CHHUANMAWIA S/O HMINGLIANA (L) R/O BETHLEHEM VENG AIZAWL

DISTRICT AIZAWL MIZORAM 796001 17:SH. MANGDINPUIA S/O M. CHHUANMAWIA R/O BETHLEHEM VENG AIZAWL

DISTRICT AIZAWL MIZORAM 796001 18:SH. R. LALTHAZUALA S/O M. CHHUANMAWIA R/O BETHLEHEM VENG AIZAWL

DISTRICT AIZAWL MIZORAM 796001 Page No.# 11/13

19:SMT. LIANDAILOVI BAWITLUNG D/O BULBIKA BAWITLUNG R/O CHHINGA VENG AIZAWL DISTRICT AIZAWL MIZORAM 796001 20:SMT. B. LALDINPUII D/O B. RALTHANGA

R/O DAWRPUI JAIL VENG AIZAWL DISTRICT AIZAWL MIZORAM 796001 21:SMT. ZOKHUMI COLNEY D/O SAWILUAIA R/O CHAMMARIRAMHLUN ROAD AIZAWL DISTRICT AIZAWL MIZORAM 796001 22:SMT. C. LALMUANPUII D/O C. ZAKAMLOVA (L) R/O ZARKAWT AIZAWL

DISTRICT AIZAWL MIZORAM 796001 23:SH. ZOSIAMLIANA S/O ROBULA (L) R/O CHANMARI AIZAWL

DISTRICT AIZAWL MIZORAM 796001 24:SH. LALHLIRA S/O CH. LAMA R/O KOLASIB BIAKKAWN

DISTRICT KOLASIB MIZORAM 796081 25:SMT. R. VANLALHIMI W/O SH. LALHLIRA R/O KOLASIB BIAKKAWN

DISTRICT KOLASIB MIZORAM 796081 26:SH. ROSANGLIANA Page No.# 12/13

S/O LALHMINGTHANGA (L) R/O DAWRPUI AIZAWL

DISTRICT AIZAWL MIZORAM 796001 27:SH. LALRINSANGA S/O ROSANGLIANE

R/O DAWRPUI JAIL VENG AIZAWL

DISTRICT AIZAWL MIZORAM- 796001 28:SH. LALRINZUALA S/O ROSANGLIANA R/O DAWRPUL JAIL VENG AIZAWL

DISTRICT AIZAWL MIZORAM-796001 29:SH. ROSIAMILANA S/O K.C. ROKIMA R/O R/O DAWRPUL JAL VENG AIZAWL

DISTRICT AIZAWL MIZORAM- 796001 30:SMT. CHAWNGPARI D/O BAWIHRANGA R/O KHATIA SOUTH AIZAWL

DISTRICT AIZAWL MIZORAM- 796001 31:THE STATE OF MIZORAM REPRESENTED BY THE CHIEF SECRETARY TO THE GOVERNMENT OF MIZORAM NEW SECRETARIAT COMPLEX KHATIA AIZAWL-796001 32:THE SPECIAL SECRETARY TO THE GOVERNMENT OF MIZORAM LAND REVENUE AND SETTLEMENT DEPARTMENT NEW SECRETARIAT COMPLEX KHATIA AIZAWL 796001 33:THE DEPUTY COMMISSIONER AIZAWL DISTRICT Page No.# 13/13

TREASURY SQUARE AIZAWL MIZORAM 796001 34:THE ADDL. A.G/ G.A MIZORAM

------------

Advocate for : MR S K MEDHI Advocate for : GA MIZORAM appearing for SH BUALHRANGA AND 33 ORS (A)

BEFORE HONOURABLE THE CHIEF JUSTICE HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

ORDER Date : 28.09.2022 (R.M. Chhaya, CJ.)

Heard Mr. S.K. Medhi, learned Central Government Counsel for the applicants. Also heard Mr. P.D. Nair, learned counsel for the respondent Nos. 1 to 30 as well as Mr. S. Bhattacharjee, learned Government Advocate, Mizoram for the respondent Nos. 31 to 33.

Meanwhile, the operation of the impugned judgment and order dated 14.11.2019 passed by the learned Single Judge in W.P.(C) No. 137/2019 shall remain stayed.

Adjourned to 17.11.2022.

JUDGE CHIEF JUSTICE

Comparing Assistant