Modon Urang vs The State Of Assam
2022 Latest Caselaw 3425 Gua

                                                                                Page No.# 1/2

GAHC010177712022




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                   Case No. : CRL.A(J)/96/2022

            MODON URANG
            S/O. LT. RAMESWAR URANG, R/O. LEKAI THAKURTHAN, P.S. DIBRUGARH,
            DIST. DIBRUGARH

            VERSUS

            THE STATE OF ASSAM
            REP. BY PP, ASSAM

Advocate for the Petitioner   :X

Advocate for the Respondent : PP, ASSAM


                                      BEFORE
                      HON'BLE MR. JUSTICE N. KOTISWAR SINGH
                  HON'BLE MRS. JUSTICE SUSMITA PHUKAN KHAUND
                                           :: O R D E R ::

07.09.2022 [N. Kotiswar Singh, J] This is an appeal from jail.

Since the appellant is not represented by any counsel, we request Mr. Ujjal Choudhury, learned Legal Aid Counsel to conduct the case on behalf of the appellant.

Mr. D. Das, learned Additional Public Prosecutor, Assam, is present.

The appeal is admitted.

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Call for the LCR.

Let the Paper Book be prepared after receipt of LCR and the copies of the same be furnished to learned counsel for both the parties.

Appellant is the husband of the deceased who had been convicted of killing his own wife.

As per the impugned judgment dated 01.08.2022 passed by the learned Additional Sessions Judge, Dibrugarh in Sessions Case No.168/2017, PW-1 is the informant who also happens to be the younger brother of the deceased. However, in absence of the particulars of the informant (PW1) before this Court at this stage, service of notice upon the informant will be considered after receipt of LCR.

List the matter by showing the name of Mr. Ujjal Choudhury, learned Legal Aid Counsel as the counsel for the appellant after preparation of the Paper Book.

                                  JUDGE                                    JUDGE



Comparing Assistant