Aparna Hari Prasad vs Reena Dahotia
2022 Latest Caselaw 4688 Gua

                                                         Page No.# 1/3

GAHC010240802022




                         THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)


                             I.A.(Civil)/3500/2022

APARNA HARI PRASAD
D/O LATE HARI PRASAD KHOUND
R/O WARD NO. 7
MOUZA- DERGAON
P.O.- DERGAON
DIST.- GOLAGHAT


VERSUS

REENA DAHOTIA
R/O JELEHUA GAON
MOUZA- DERGAON
P.O. AND P.S.- DERGAON
DIST.- GOLAGHAT
ASSAM.

2:NIYOR DOHOTIA KHOUND
S/O LATE WRITICK PRADAS KHOUND

R/O JELEHUA GAON

MOUZA- DERGAON

P.O. AND P.S.- DERGAON

DIST.- GOLAGHAT
ASSAM.
------------
Advocate for : MR B D DAS
Advocate for : appearing for REENA DAHOTIA
                                                                             Page No.# 2/3



                                  In Case No. : RFA/43/2022

            APARNA HARI PRASAD
            D/O LATE HARI PRASAD KHOUND,
            R/O WARD NO. 7,
            MOUZA- DERGAON,
            P.O.- DERGAON,
            DIST.- GOLAGHAT



            VERSUS

            REENA DAHOTIA
            R/O JELEHUA GAON,
            MOUZA- DERGAON,
            P.O. AND P.S.- DERGAON,
            DIST.- GOLAGHAT, ASSAM.

            2:NIYOR DOHOTIA KHOUND
             S/O LATE WRITICK PRADAS KHOUND

            R/O JELEHUA GAON

            MOUZA- DERGAON

            P.O. AND P.S.- DERGAON

            DIST.- GOLAGHAT
            ASSAM

Advocate for the Petitioner   : MR B D DAS

Advocate for the Respondent :

                                   BEFORE
                     HONOURABLE MR. JUSTICE AJIT BORTHAKUR

                                          ORDER

Date : 28.11.2022

Heard Mr. B D Das, learned Senior counsel for the applicant/ appellant.

By this application, the applicant/ appellant has prayed for stay of Judgment and Decree Page No.# 3/3

dated 12.09.2022 in Title Suit 11/2014 passed by the learned Civil Judge, Golaghat.

Issue notice to the opposite parties. Steps by registered post with A/D within 5 days.

List after 5(five) weeks.

Till the returnable date, further proceeding vide Judgment and Decree dated 12.09.2022 passed by the learned Civil Judge, Golaghat in Title Suit 11/2014 shall remain stayed.

List after 5(five) weeks.

JUDGE

Comparing Assistant