Oriental Insurance Company ... vs Smt. Jaya Baruah @ Jayabala Baruah ...
2022 Latest Caselaw 4234 Gua

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GAHC010251442019




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : I.A.(Civil)/234/2022


         ORIENTAL INSURANCE COMPANY LIMITED
         HAVING ITS REGD. OFFICE AT ORIENTAL HOUSE
         A-25/27
         ASAF ALI ROAD
         NEW DELHI-110002
         AND REGIONSL OFFICE AT GUWAHATI-7
         REP. BY THE REGIONAL MANAGER.


          VERSUS

         SMT. JAYA BARUAH @ JAYABALA BARUAH AND 4 ORS
         W/O. LT. BIREN BARUAH
         R/O. VILL. UTTAR DEURI GAON
         P.O. KETEKIBARI
         P.S. TEZPUR
         DIST. SONITPUR
         ASSAM.

         2:PRAHELIKA BARUAH
         D/O. LT. BIREN BARUAH
          R/O. VILL. UTTAR DEURI GAON
          P.O. KETEKIBARI
          P.S. TEZPUR
          DIST. SONITPUR
         ASSAM. BEING MINOR REP. BY RESPONDENT NO. 1(MOTHER).
          3:KALYANI BARUAH
         D/O. LT. BIREN BARUAH
          R/O. VILL. UTTAR DEURI GAON
          P.O. KETEKIBARI
          P.S. TEZPUR
          DIST. SONITPUR
         ASSAM. BEING MINOR REP. BY RESPONDENT NO. 1(MOTHER).
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          4:SURJIT SINGH
          R/O. LALMATI
          P.O. BELTOLS
          GUWAHATI-29
          DIST. KAMRUP
          ASSAM
          (OWNER).
          5:KARJEET SINGH
          S/O. SURJIT SINGH
          R/O. LALMATI
          P.O. BELTOLA
          GUWAHATI-29
          DIST. KAMRUP
          ASSAM. (DRIVER)
          ------------
          Advocate for : S DUTTA
          Advocate for : MS. J PAUL appearing for SMT. JAYA BARUAH @ JAYABALA
          BARUAH AND 4 ORS



                                     BEFORE
                THE HON'BLE MR JUSTICE ARUN DEV CHOUDHURY
                                 ORDER

02. 11. 2022

Heard learned counsel for the applicant.

This is an application filed by the applicant for stay of operation of the impugned judgment and award dated 04.05.2018 passed by the learned Member, Motor Accident Claims Tribunal, Sonitpur, Tezpur in MAC Case No. 17 (death)/2013.

As the appeal is admitted, the operation of the impugned judgment and award dated 04.05.2018 passed by the learned Member, Motor Accident Claims Tribunal, Sonitpur, Tezpur in MAC Case No. 17 (death)/2013 is stayed till the disposal of the appeal.

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JUDGE

Comparing Assistant