The National Insurance Company ... vs Sri Biju Biswas And 2 Ors
2022 Latest Caselaw 4213 Gua

                                                                     Page No.# 1/3

GAHC010082002020




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                  Case No. : MFA/97/2022

            THE NATIONAL INSURANCE COMPANY LIMITED
            REGD. HEAD OFFICE AT 3, MIDDLETON STREET, CALCUTTA- 700071, REP.
            BY THE MANAGER, GAUHATI REGIONAL OFFICE, BHANGAGARH, GHY- 5



            VERSUS

            SRI BIJU BISWAS AND 2 ORS
            S/O- LT. UPENDRA CHANDRA BISWAS, R/O VILL.- SERELIA BEHALI MIKIR,
            P.O.- SERELIA VIA BORGAONG, P.S.- BEHALI, DIST.- SONITPUR, ASSAM,
            PIN- 784179

            2:BINA BISWAS
            W/O- SRI BIJU BISWAS
             R/O VILL.- SERELIA BEHALI MIKIR
             P.O.- SERELIA VIA BORGANG
             DIST.- SONITPUR
            ASSAM
             PIN- 784179.

            3:JAKIR KHAN
             S/O- MD. ALAM KHAN
             R/O VILL.- SUKANSUTI
             P.O.- BORGANG
             DIST.- SONITPUR
            ASSAM
             PIN- 784167

Advocate for the Petitioner   : MS. R D MOZUMDAR

Advocate for the Respondent : MR. S CHAUHAN
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Linked Case : I.A.(Civil)/3109/2022

THE NATIONAL INSURANCE COMPANY LIMITED
REGD. HEAD OFFICE AT 3
MIDDLETON STREET
CALCUTTA- 700071
REP. BY THE MANAGER
GAUHATI REGIONAL OFFICE
BHANGAGARH
GHY- 5


VERSUS

SRI BIJU BISWAS AND 2 ORS
S/O- LT. UPENDRA CHANDRA BISWAS
R/O VILL.- SERELIA BEHALI MIKIR
P.O.- SERELIA VIA BORGAONG
P.S.- BEHALI
DIST.- SONITPUR
ASSAM
PIN- 784179

2:BINA BISWAS
W/O- SRI BIJU BISWAS
 R/O VILL.- SERELIA BEHALI MIKIR
 P.O.- SERELIA VIA BORGANG
 DIST.- SONITPUR
ASSAM
 PIN- 784179.
 3:JAKIR KHAN
S/O- MD. ALAM KHAN
 R/O VILL.- SUKANSUTI
 P.O.- BORGANG
 DIST.- SONITPUR
ASSAM
 PIN- 784167.
 ------------

Advocate for : MS. R D MOZUMDAR Advocate for : MR. S CHAUHAN appearing for SRI BIJU BISWAS AND 2 ORS Page No.# 3/3

BEFORE HON'BLE MR. JUSTICE DEVASHIS BARUAH

02.11.2022

Heard Ms. R. D. Mozumdar, the learned counsel for the appellant and Mr. B. Pushilal, the learned counsel appearing on behalf of the opposite party Nos.1 & 2.

The instant applicant is admitted on the following substantial question of law:

Whether the judgment and award passed by the learned Commissioner suffers from perversity in not appreciating the evidence of DW (Sri Sadananda Bhuyan) ?

Call for the case record.

Issue notice, returnable by 4 (four) weeks.

Steps for service of notice upon the respondent No. 3 by registered post with A/D as well as through usual process within 3 (three) days.

Extra copies of the Appeal Memo be served upon Mr. B. Pushilal, the learned counsel appearing on behalf of the opposite party Nos.1 & 2 within 3 (three) days.

List accordingly.

JUDGE

Comparing Assistant