The Bajaj Allianz General ... vs Md Jubairul Islam And 2 Ors
2022 Latest Caselaw 2560 Gua

Citation : 2022 Latest Caselaw 2560 Gua
Judgement Date : 28 July, 2022

Gauhati High Court

The Bajaj Allianz General ... vs Md Jubairul Islam And 2 Ors on 28 July, 2022

                                                              Page No.# 1/2

GAHC010165702018




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)



                                 I.A.(Civil)/2061/2022

         THE BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD
         Address - HAVING ITS REGISTERED AND HEAD OFFICE AT GE PLAZA
         AIRPORT ROAD
         YERWADA
         PUNE 411006 AND NORTH EASTERN REGIONAL OFFICE AT SREEJI TOWER
         2ND FLOOR
         C/O GAUHATI TEA WARE HOUSING PVT. LTD.
         ADJACENT TO MAHINDRA SHOWROOM
         CHRISTIANBASTI
         GUWAHATI
         PIN 781005
         KAMRUP (M) DIST.
         ASSAM (REPRESENTED BY ITS LEGAL EXECUTIVE
         CLAIMS DEPTT.
         MR. RANJAN JYOTI BORAH.


          VERSUS

         MD JUBAIRUL ISLAM AND 2 ORS
         S/O TAZAMUL ALI
         R/O VILL. LATHIMARA
         P.S.KATIGORAH
         DIST. CACHAR
         ASSAM
         PIN 788805

         2:MD. MOTIUR RAHMAN
         S/O LATE ATAUR RAHMAN
          R/O VILL. KORAIKANDI PART-II
          P.S. KATGORAH
          DIST. CACHAR
         ASSAM
                                                                       Page No.# 2/2

           PIN 788805
           (OWNER OF THE OFFENDING VEHICLE)
           3:MD. AHMED MUSTAFA
           S/O MOTIUR RAHMAN
           R/O VILL. KORAIKANDI PART-II
           P.S. KATIGORAH
           DIST. CACHAR
           ASSAM
           PIN 788805
           (DRIVER OF THE OFFENDING VEHICLE)
           ------------
           Advocate for : MR. A BHATTACHARYA
           Advocate for : appearing for MD JUBAIRUL ISLAM AND 2 ORS



                                  BEFORE
                 HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                      ORDER

28.07.2022

Since the connected appeal has been admitted for hearing, the operation of the Judgment and Order dated 13.11.2017 passed in MAC Case No. 12/2011 by the Member, MACT, Cachar, Silchar shall remain stayed till disposal of the appeal. The IA(C) stands disposed of.

JUDGE

Comparing Assistant