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Reliance General Insurance Co. ... vs Hafija Khatun And 4 Ors
2022 Latest Caselaw 2547 Gua

Citation : 2022 Latest Caselaw 2547 Gua
Judgement Date : 28 July, 2022

Gauhati High Court
Reliance General Insurance Co. ... vs Hafija Khatun And 4 Ors on 28 July, 2022
                                                               Page No.# 1/3

GAHC010143122022




                           THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

          I.A.(Civil)/2062/2022

         RELIANCE GENERAL INSURANCE CO. LTD
         HAVING ITS REGD. OFFICE AT 19 RELIANCE CENTRE
         WALCHAND HIRACHAND MARG
         BALLARD ESTATE
         MUMBAI- 400001 AND ONE OF ITS BRANCH OFFICE AT 5TH FLOOR
         PRAG PLAZA
         GHY-05


          VERSUS

         HAFIJA KHATUN AND 4 ORS
         W/O- LT MULAYAM KHAN
         R/O- VILL- JYOTIKUCHI
         DHOPAHILA 1 NO. KARBI PATH
         WARD NO. 27
         P.S. FATASIL AMBARI
         P.O. SAUKUCHI
         DIST- KAMRUP (M)
         GHY-34

         2:HAFIJUL KHAN
         S/O- LT MULAYAM KHAN
          R/O- VILL- JYOTIKUCHI
          DHOPAHILA 1 NO. KARBI PATH
         WARD NO. 27
          P.S. FATASIL AMBARI
          P.O. SAUKUCHI
          DIST- KAMRUP (M)
          GHY-34
          3:MD. HAMIDUL KHAN
         S/O- LT MULAYAM KHAN
          R/O- VILL- JYOTIKUCHI
          DHOPAHILA 1 NO. KARBI PATH
                                                                      Page No.# 2/3

             WARD NO. 27
             P.S. FATASIL AMBARI
             P.O. SAUKUCHI
             DIST- KAMRUP (M)
             GHY-34
             4:MOUSHUMI KHATUN
             D/O- LT MULAYAM KHAN
             R/O- VILL- JYOTIKUCHI
             DHOPAHILA 1 NO. KARBI PATH
             WARD NO. 27
             P.S. FATASIL AMBARI
             P.O. SAUKUCHI
             DIST- KAMRUP (M)
             GHY-34
             5:JAHER ALI
             S/O- LT ARFAN ALI
             R/O- VILL- ITARVITHA
             P.O. BARBALA
             P.S. HOWLY
             MOUZA- GHILAJARI
             DIST- BARPETA
             ASSAM- 781316 (OWNER AND DRIVER OF THE VEHICLE NO. AS- 25-CC-6247
             BOLERO PICK UP VAN)
             ------------
             Advocate for : MR. K K BHATTA
             Advocate for : MR A HAWARI appearing for HAFIJA KHATUN AND 4 ORS



                                    :: BEFORE ::
                      HON'BLE MR. JUSTICE PARTHIVJYOTI SAIKIA


                                    O R D E R

28.07.2022

Since the connected appeal has been admitted for hearing, the operation of the judgment and award dated 09.04.2019 passed by the learned Member, Motor Accident Claims Tribunal at Barpeta in MAC Case No.127/2018 shall remain stayed till disposal of the appeal subject to deposit of 50% of the awarded amount by the concerned Insurance Page No.# 3/3

Company in the Registry of this Court in next 4(four) weeks.

The Interlocutory Application accordingly stands disposed of.

JUDGE

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