Oriental Insurance Company ... vs Shanti Malar And 3 Ors
2022 Latest Caselaw 2526 Gua

Citation : 2022 Latest Caselaw 2526 Gua
Judgement Date : 27 July, 2022

Gauhati High Court

Oriental Insurance Company ... vs Shanti Malar And 3 Ors on 27 July, 2022

                                                              Page No.# 1/2

GAHC010139252022




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)


                             I.A.(Civil)/2112/2022

         ORIENTAL INSURANCE COMPANY LIMITED
         A CENTRAL GOVT. UNDERTAKING HAVING ITS REGIONAL OFFICE AT
         GUWAHATI
         GS ROAD
         ULUBARI
         GUWAHATI 781007
         REPRSENTED BY THE DEPUTY MANAGER
         GAUHATI REGIONAL OFFICE
         ULUBARI GUWAHATI 781005


          VERSUS

         SHANTI MALAR AND 3 ORS
         W/O LATE RABET MALAR
         RESIDENT OF VILLAGE NO.2 DEJOOPATHAR
         PO KHELMATI
         PS NORTH LAKHIMPUR
         DIST LAKHIMPUR
         ASSM
         787031

         2:MISS LILI MALAR
         D/O LATE RABET MALAR

         RESIDENT OF VILLAGE NO.2 DEJOOPATHAR
         PO KHELMATI
         PS NORTH LAKHIMPUR
         DIST LAKHIMPUR
         ASSM
         787031
         3:SRI SEBESTIAN MALAR
         S/O LATE RABET MALAR
                                                                     Page No.# 2/2


           RESIDENT OF VILLAGE NO.2 DEJOOPATHAR
           PO KHELMATI
           PS NORTH LAKHIMPUR
           DIST LAKHIMPUR
           ASSM
           787031
           4:MD. ABDUL RASID
           S/O LATE AYUB ALI
           RESIDENT OF VILLAGE SENSOWAGAON
           PO AND PS PANIGAON
           DIST LAKHIMPUR
           ASSAM 787052
           ------------
           Advocate for : MS R D MAZUMDAR
           Advocate for : appearing for SHANTI MALAR AND 3 ORS



                                  BEFORE
                 HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                      ORDER

27.07.2022

Since the connected appeal has been admitted for hearing, the operation of the Judgment dated 12.04.2022 passed by the Member, MACT No. 2, Kamrup (M), Guwahati in MAC Case No. 1304/2017 shall remain stayed till disposal of the appeal.

The IA stands disposed of.

JUDGE

Comparing Assistant