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2022 Latest Caselaw 4984 Gua

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GAHC010123602011




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                Case No. : Crl.A./211/2011

            ZAIN UDDIN CHOUDHURY
            S/O LT. TOWAHIR ALI CHOUDHURY.

            2: ABDUL LATIF

             S/O MOKBUL ALI
             BOTH ARE RESIDENTS OF VILL. KANISHAIL
             P.S. and DIST. KARIMGANJ
             ASSAM

            VERSUS

            STATE OF ASSAM




Advocate for the Petitioner   : MR.F K R AHMED

Advocate for the Respondent : PP, ASSAM




                                  BEFORE
                     HONOURABLE MRS. JUSTICE MALASRI NANDI

                                        JUDGMENT

Date : 15.12.2022 Heard Mr. S.I. Khan, learned counsel appearing on behalf of Mr. A.K. Talukdar learned counsel for the appellant prays for adjournment on the ground that the brother of the learned engaged counsel for the appellant Mr. A.K.

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Talukdar is expired today.

Considering the fact the case is adjourned for the day.

List the matter on 10.01.2023.

JUDGE

Comparing Assistant