Pub Goalpara Fishery ... vs The State Of Assam And 7 Ors
2022 Latest Caselaw 1395 Gua

                                                               Page No.# 1/2

GAHC010187682021




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                            Case No. : I.A.(Civil)/1889/2021

         PUB GOALPARA FISHERY CO-OPERTATIVE SOCIETY
         REP. BY ITS SECRETARY
         SRI RANJIT KUMAR DAS
         R/O- VILLAGE NO. 1 BOLADMARI CHAR
         P.O. BOLADMARI CHAR
         DIST.- GOALPARA
         PIN- 7833101
         ASSAM


          VERSUS

         THE STATE OF ASSAM AND 7 ORS.
         REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVERNMENT OF
         ASSAM
         FISHERY DEPARTMENT
         DISPUR
         GUWAHATI-781006.

         2:THE SECRETARY TO THE GOVT. OF ASSAM
         FISHERY DEPARTMENT
          DISPUR
          GUWAHATI-781006.

         3:THE DEPUTY SECRETARY TO THE GOVT. OF ASSAM
         FISHERY DEPARTMENT
         DISPUR
         GUWAHATI-781006.

         4:THE DIRECTOR OF FISHERIES
         ASSAM
         MEEN BHAWAN
         SARABHHATTI
         GUWAHATI-781016.
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           5:THE DEPUTY COMMISSIONER
           GOALPARA
           PIN- 783101
           ASSAM

           6:THE DEPUTY COMMISSIONER
           BONGAIGAON
           PIN- 783380
           ASSAM

           7:THE DISTRICT FISHERY DEVELOPMENT AUTHORITY
           GOALPARA
           ASSAM

           8:MALEGARH GOBINDAPUR FISHERY CO-OPERATIVE SOCIETY LIMITED
           REP. BY ITS SECRETARY SRI PARESH CHANDRA DAS
           R/O- MALEGARH
           GOBINDAPUR
           P.O. MALEGARH
           P.S. JOGIGHOPA
           DIST.- BONGAIGAON-783383
           ASSAM
           ------------
           Advocate for : MR. M K CHOUDHURY
           Advocate for : GA
           ASSAM appearing for THE STATE OF ASSAM AND 7 ORS.



                                     BEFORE
                          HONOURABLE THE CHIEF JUSTICE
                      HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

                                     ORDER

Date : 27-04-2022

In view of the Judgment passed today in WA No. 306 of 2021, the Interlocutory Application is dismissed.

                                          JUDGE                CHIEF JUSTICE



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