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Dharmendra Vishwakarma vs State Of Chhattisgarh
2025 Latest Caselaw 4454 Chatt

Citation : 2025 Latest Caselaw 4454 Chatt
Judgement Date : 15 September, 2025

Chattisgarh High Court

Dharmendra Vishwakarma vs State Of Chhattisgarh on 15 September, 2025

HIGH COURT OF CHHATTISGARH AT BILASPUR

Order Sheet

CRA No. 102 of 2019 Dharmendra Vishwakarma Versus State of Chhattisgarh

CRA/134/2019

15/09/2025 Mr. Parag Kotecha, Smt. Kiran Jain along with Mr. Rajesh Jain, learned counsel for the respective appellants.

Mr. Afroz Khan, learned P.L. for the State.

Arguments Heard.

Reserved for Judgment.

                                         Sd/-                            Sd/-
                                 (Rajani Dubey)               (Amitendra Kishore Prasad)
                                        Judge                                   Judge




                    U.K. Raju
 

 
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