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Durgesh Pal vs State Of Chhattisgarh
2025 Latest Caselaw 4398 Chatt

Citation : 2025 Latest Caselaw 4398 Chatt
Judgement Date : 11 September, 2025

Chattisgarh High Court

Durgesh Pal vs State Of Chhattisgarh on 11 September, 2025

                       HIGH COURT OF CHHATTISGARH AT BILASPUR



                                    CRA No. 98 of 2025


                       DURGESH PAL versus STATE OF CHHATTISGARH


                                           Order Sheet




             11/09/2025       Mr. Shreshtha Gupta, counsel for the appellant.
                              Mr. K.K. Baharani, Panel Lawyer for the State.
                              Arguments heard.
                              Reserved for judgment.
                                                                          Sd/-/--/-/---/-/-
                                                                 (Parth Prateem Sahu)
                                                                         Judge




Digitally
signed by
PRAVEEN
KUMAR
SINHA
Date:
2025.09.12

Praveen 10:52:07 +0530

 
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