Manish Kumar Shende vs Sharad Sharma
2025 Latest Caselaw 4373 Chatt

Chattisgarh High Court

Manish Kumar Shende vs Sharad Sharma on 10 September, 2025

                                  1




                                               2025:CGHC:46299

                                                             NAFR

       HIGH COURT OF CHHATTISGARH AT BILASPUR
                    CRMP No. 2783 of 2024


1 - Manish Kumar Shende S/o Late Shri Madhukar Rao Shende
Aged About 52 Years R/o Old Sarkanda, Mahamaya Chowk
Tahsil- Bilaspur, District Bilaspur, Chhattisgarh.
                                                       ... Petitioner
                              versus


1 - Sharad Sharma Aged About 55 Years R/o Bombay Fashion,
Devnandan Nagar, Phase- 02, Baima- Nagoi Road, Bilaspur,
Chhattisgarh.
                                                      ... Respondent

For Petitioner          : None.

For Respondent          : None.

Hon'ble Shri Justice Sanjay Kumar Jaiswal

Judgment on Board 10/09/2025

1. On 12.11.2024 and today, when the matter is called twice,

none appeared on behalf of the petitioner, it appears that

the petitioner is not interested in this case.

2. In the absence of any representation on behalf of the

petitioner, this Court is left with no other option but to

dismiss the petition for want of prosecution.

3. Accordingly, the instant petition is dismissed for want of

prosecution. Sd/-

(Sanjay Kumar Jaiswal) Judge Sourabh P.