Virendra Kumar Yadav @ Baghel And Anr vs State Of Chhattisgarh
2025 Latest Caselaw 4303 Chatt

Citation : 2025 Latest Caselaw 4303 Chatt
Judgement Date : 8 September, 2025

Chattisgarh High Court

Virendra Kumar Yadav @ Baghel And Anr vs State Of Chhattisgarh on 8 September, 2025

HIGH COURT OF CHHATTISGARH AT BILASPUR

CRA No. 1333 of 2014

Virendra Kumar Yadav @ Baghel And Anr. versus State Of Chhattisgarh

Order Sheet

08/09/2025 Ms. Indira Tripathi, counsel for the appellant.

Mr. Ankur Kashyap, Dy. G.A. for the State.

Arguments heard.

Reserved for judgment.

                                          Sd/-                                    Sd/-

                                      (Rajani Dubey)              (Amitendra Kishore Prasad)
                                           Judge                                 Judge




        Ruchi

RUCHI YADAV     RUCHI YADAV

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