Radheyshyam And Ors vs State Of Chhattisgarh
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Chattisgarh High Court

Radheyshyam And Ors vs State Of Chhattisgarh on 4 September, 2025

HIGH COURT OF CHHATTISGARH AT BILASPUR

CRA No. 201 of 2015

Bhagwan Lal and Ors. versus State of Chhattisgarh

CRA/324/2015

Order Sheet

04/09/2025 Mr. Kishore Bhaduri, Sr. Advocate assisted by Mr. Pawan Kesharwani and Ms. Aditi Diwan, Mr. G.R. Miri, Sr. Advocate assisted by Mr. Abhishek Banjare & Ms. Meena Shastri, Mr. Rahil Arun Kochar along with Mr. Leekesh Kumar, Mr. U.R. Koshaley and Mr. R.R. Soni, counsel for the respective appellants.

Mr. Ashish Shukla, Additional Advocate General for the State.

Arguments heard.

Reserved for judgment.

                                        Sd/-                                 Sd/-

                                (Rajani Dubey)                (Amitendra Kishore Prasad)
                                         Judge                             Judge
            Ruchi

RUCHI YADAV Digitally signed by RUCHI YADAV