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Sandeep Kumar Gupta vs State Of Chhattisgarh
2025 Latest Caselaw 597 Chatt

Citation : 2025 Latest Caselaw 597 Chatt
Judgement Date : 9 June, 2025

Chattisgarh High Court

Sandeep Kumar Gupta vs State Of Chhattisgarh on 9 June, 2025

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              HIGH COURT OF CHHATTISGARH AT BILASPUR

                                   CRA No. 1419 of 2019

    SANDEEP KUMAR GUPTA versus STATE OF CHHATTISGARH


                                         Order Sheet



09/06/2025

Mr. Alok Kumar Gupta, counsel for the appellant.

Ms. M. Asha, P.L. for the State.

Arguments heard.

Reserved for judgment.

                                Sd/-                              Sd/-

                        (Rajani Dubey)               (Amitendra Kishore Prasad)
                             Judge                                Judge




   Ruchi
RUCHI      Digitally signed
YADAV      by RUCHI YADAV
 

 
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