State Of Chhattisgarh vs Muchaki Deva
2025 Latest Caselaw 673 Chatt

Chattisgarh High Court

State Of Chhattisgarh vs Muchaki Deva on 22 July, 2025

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ASHISH TIWARI
TIWARI Date:
       2025.07.22
       16:31:37
       +0530




                                 HIGH COURT OF CHHATTISGARH AT BILASPUR


                                                    Order Sheet


                                                ACQA No. 64 of 2016

                                 State Of Chhattisgarh versus Muchaki Deva


                    22/07/2025          Shri Deepak Kumar Singh, P.L. for the State / appellant.
                                        Ms. Isha Khandelwal, Advocate along-with Ms. Anushree
                                  Rajput, Advocate for the respondent(s).

Arguments heard. Reserved for judgment.

                                           Sd/-                              Sd/-
                                     (Sanjay S. Agrawal)             (Radhakishan Agrawal)
                                             Judge                         Judge




                       Ashish