Amit Kaiwart vs State Of Chhattisgarh
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Chattisgarh High Court

Amit Kaiwart vs State Of Chhattisgarh on 29 April, 2025

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signed by                                                      2025:CGHC:19203-DB
AVANISH
KUMAR
PATHAK                  HIGH COURT OF CHHATTISGARH AT BILASPUR
Date:
2025.05.02

12:50:34 +0530 CRA No. 84 of 2023 JOHAN KAIWARTYA versus STATE OF CHHATTISGARH

CRA/60/2023

Order Sheet

29/04/2025 Mr. Sushobhit Singh, Adv. for appellant in Cr.A. No. 84/2023.

Mr. Dharmesh Shrivastava, Advocates for appellant in Cr.A. No. 60/2023.

Mr. Swajeet Uboweja, Panel Lawyer, for the State. Cr.A. No. 84/2023 is listed for orders on I.A. No. 2/2025 for suspension of sentence and grant of bail, but with consent of both the parties, both the appeals are heard finally.

Judgment passed separately.

                                       Sd/-                             Sd/-
                          (Naresh Kumar Chandravanshi)             (Ramesh Sinha)
                                  Judge                              Chief Justice



               Pathak