Shaildevi Vaishno vs State Of Chhattisgarh
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Chattisgarh High Court

Shaildevi Vaishno vs State Of Chhattisgarh on 24 June, 2024

Author: Narendra Kumar Vyas

Bench: Narendra Kumar Vyas

     Neutral Citation
     2024:CGHC:21055




                                                             Page 1 of 2

                                                                  NAFR
             HIGH COURT OF CHHATTISGARH, BILASPUR
                         WPS No. 3228 of 2024
1.      Shaildevi Vaishno W/o Late Sitya Das Aged About 59 Years R/o
        Village Dhara, Tehsil- Dongargarh, District- Rajnandgaon,
        Chhattisgarh.
2.      Paltin Bai Verma W/o Late Khemchand Verma Aged About 64
        Years R/o Village Patpar, Tehsil Dongargarh, District-
        Rajnandgaon, Chhattisgarh.
3.      Kunwar Bai Phule W/o Late Ramcharan Mahar Aged About 73
        Years R/o Kalyanpur Tehsil- Dongargarh, District- Rajnandgaon,
        Chhattisgarh.
4.      Ramsingh S/o Late Chamariya Nirmalkar Aged About 37 Years
        R/o Village Chiddo, Tehsil-Dongargarh, District- Rajnandgaon,
        Chhattisgarh.
5.      Manik Meshram S/o Late Sudam Meshram Aged About 40 Years
        R/o Village Lalbahadur Nagar, Tehsil-Dongargarh, District-
        Rajnandgaon, Chhattisgarh.
6.      Dheerja Bai W/o Late Bhagwatram Ukye Aged About 50 Years
        R/o Village Gajmarra, Tehsil- Dongargarh, District- Rajnandgaon,
        Chhattisgarh.
7.      Bhojram Singh S/o Late Babulal Kalar Aged About 44 Years R/o
        Village Urraie Dabri, Tehsil- Dongargarh, District- Rajnandgaon,
        Chhattisgarh.
8.      Koushalyia Bai Gond W/o Late Kartik Ram Aged About 65 Years
        R/o Village Tendunala, Tehsil-        Dongargarh,   District-
        Rajnandgaon, Chhattisgarh.
9.      Duleshwari Bai W/o Late Heeralal Yadav Aged About 56 Years
        R/o Village Bortalab, Tehsil- Dongargarh, District- Rajnandgaon,
        Chhattisgarh.
                                                          ---- Petitioner
                                 Versus
1.      State Of Chhattisgarh Through The Secretary, Public Works
        Depaertment Mantralaya, Mahanadi Bhawan, Naya Raipur,
        District- Raipur, Chhattisgarh.
2.      Engineer-In-Chief Public Works Department Mantralaya,
        Indrawati Bhawan, Atal Nagar, Naya Raipur, District- Raipur,
        Chhattisgarh.
3.      Superintendent Engineer Public Works         Department    Durg
        Division, District- Durg, Chhattisgarh.
4.      Executive Engineer Public Works Department Khairagarh
        Division,   Chhuikhadan  Gandai, District- Khairagarh,
        Chhattisgarh.
5.      Joint Director Treasury, Accounts And Pension, Chhuikhadan
        Gandai, District- Khairagarh, Chhattisgarh.
             Neutral Citation
            2024:CGHC:21055




                                                                         Page 2 of 2

                                                                   ---- Respondents

For Petitioner : Ms. Seema Mishra, Advocate on behalf of Mr. H.S. Ahluwalia, Advocate.

For State : Ms. Anuja Sharma, Panel Lawyer.

Hon'ble Shri Justice Narendra Kumar Vyas Order on Board 24.06.2024

1. The issue involved in this writ petition has already been decided by this Court in case of Faguvaram Patel & Ohers Vs. State of Chhattisgarh [WPS No. 3870 of 2021 (decided on 30.09.2022].

2. In view of the above, the instant writ petition also deserves to be disposed of in terms of the judgment passed by this Court in case of Faguvaram Patel (supra).

3. Accordingly, the writ petition (s) stands disposed of.

Sd/-

(Narendra Kumar Vyas) Judge Arun