Citation : 2022 Latest Caselaw 6091 Chatt
Judgement Date : 28 September, 2022
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
CRR No. 915 of 2022
Krishna Chaitanya Chawla & Ors. Versus Smt. Dipali Chandani @ Jaanvi Chawla
28.09.2022
Shri Ravindra Sharma, counsel for the applicants.
Issue notice to the non-applicant on I.A. No.01, application for grant of interim relief/stay as well on this criminal revision by ordinary as well registered mode.
PF be paid as per rules.
Learned counsel for the applicant submits that certified copy of the impugned judgment has already been filed.
Consequently, I.A. No.3 stands disposed of.
List this case in the month of November, 2022 for order on I.A. No.1.
Sd/-
(Rakesh Mohan Pandey) Judge
Nadim
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