Vijay Kumar Karande vs Madanlal Navlani
2022 Latest Caselaw 5740 Chatt

Citation : 2022 Latest Caselaw 5740 Chatt
Judgement Date : 13 September, 2022

Chattisgarh High Court

Vijay Kumar Karande vs Madanlal Navlani on 13 September, 2022

                HIGH COURT OF CHHATTISGARH, BILASPUR
                                  Order Sheet
                              FA No. 382 of 2017
                 Vijay Kumar Karande Versus Madanlal Navlani




13.09.2022       Mr. Gyan Prakash Shukla, Advocate on behalf of Mr. Anup

             Majumdar, Advocate for the appellant.

                 Mr. V.K. Sharma, Advocate for the respondent.

Arguments concluded.

Reserved for judgment.

                       Sd/-                                   Sd/-
                 (Goutam Bhaduri)                    (Radhakishan Agrawal)
                     Judge                                  Judge




  Yogesh

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