U. N. Kurrey vs Dr. (Smt.) Savitri Tripathi
2022 Latest Caselaw 5648 Chatt

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                 HIGH COURT OF CHHATTISGARH, BILASPUR
                                    Order Sheet
                                WA No. 134 of 2022
          Dr. (Smt.) Savitri Tripathi Versus State of Chhattisgarh & Others

                                   WA/412/2021




08.09.2022        Heard Mr. Awadh Tripathi, learned counsel for the appellant in

             WA No.134 of 2022 and respondent No.1 in WA No.412 of 2021 and

Mr. Ranbir Singh Marhas, learned counsel for the appellant in WA

No.412 of 2021 and respondent No.5 in WA No.134 of 2022. Also

heard Mr. Raghvendra Pradhan, learned Additional Advocate

General, appearing for respondents No.1 to 3 & 6 to 9 in WA No.134

of 2022 and respondents No.2 to 4 & 6 to 9 in WA No.412 of 2021

as well as Mr. Kishore Bhaduri, learned senior counsel assisted by

Mr. Sabyasachi Bhaduri, learned counsel, appearing for respondent

No.4 in WA No.134 of 2022 and respondent No.5 in WA No.412 of

2021.

Arguments concluded.

Reserved for judgment.

                        Sd/-                                   Sd/-
    Anu       (Arup Kumar Goswami)                     (Deepak Kumar Tiwari)
                   Chief Justice                             Judge