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J.P. Mishra vs Central Bureau Of Investigation
2022 Latest Caselaw 5641 Chatt

Citation : 2022 Latest Caselaw 5641 Chatt
Judgement Date : 8 September, 2022

Chattisgarh High Court
J.P. Mishra vs Central Bureau Of Investigation on 8 September, 2022
             HIGH COURT OF CHHATTISGARH, BILASPUR
                               Order Sheet
                        CRA No. 669 of 1999
           J.P. Mishra Versus Central Bureau Of Investigation




08/09/2022           Ms. Aditi Singhavi, counsel for the appellant.
                     Mr. Himanshu Pandey, counsel for the respondent -CBI.

Arguments heard. Reserved for judgment.

Sd/---/-/--/- (Parth Prateem Sahu) Judge

Praveen

 
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