M/S Gautamchand Tikam Chand vs Shri Sampatlal Jain
2022 Latest Caselaw 5523 Chatt

Citation : 2022 Latest Caselaw 5523 Chatt
Judgement Date : 5 September, 2022

Chattisgarh High Court

M/S Gautamchand Tikam Chand vs Shri Sampatlal Jain on 5 September, 2022

            HIGH COURT OF CHHATTISGARH, BILASPUR

                                Order Sheet

                             FA No. 126 of 2018

           M/s Gautamchand Tikam Chand Versus Shri Sampatlal Jain




05/09/2022           Shri B.P.Sharma, Sr. Counsel assisted by Shri Nitesh
               Jain, counsel for the appellant.

                     Shri Manoj Paranjape, Advocate assisted by Shri
               Anshul Tiwari, counsel for the respondent.

Arguments heard.

Reserved for judgment.

                           Sd/-                              Sd/-

                     (Goutam Bhaduri)             (Radhakishan Agrawal)
                          Judge                              Judge




  suguna

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