Daulal Sahu vs State Of Chhattisgarh
2022 Latest Caselaw 7033 Chatt

Citation : 2022 Latest Caselaw 7033 Chatt
Judgement Date : 22 November, 2022

Chattisgarh High Court

Daulal Sahu vs State Of Chhattisgarh on 22 November, 2022

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                   HIGH COURT OF CHHATTISGARH, BILASPUR
                                     Order Sheet
                                 WA No. 153 of 2022
             Daulal Sahu & Another Versus State of Chhattisgarh & Others




22.11.2022        Heard Mr. Ravindra Kumar Agrawal, learned counsel for the

              appellants. Also heard Mr. Gagan Tiwari, learned Deputy Government

              Advocate, appearing for the respondents.

Arguments have been heard at the admission stage.

Reserved for judgment.

                         Sd/-                                   Sd/-

               (Arup Kumar Goswami)                       (Sanjay Agrawal)
                   Chief Justice                                Judge




    Anu

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