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Thakur Prasad Sao And Sons Pvt. Ltd vs Nitesh Bhai Patel
2022 Latest Caselaw 6738 Chatt

Citation : 2022 Latest Caselaw 6738 Chatt
Judgement Date : 10 November, 2022

Chattisgarh High Court
Thakur Prasad Sao And Sons Pvt. Ltd vs Nitesh Bhai Patel on 10 November, 2022
                  HIGH COURT OF CHHATTISGARH, BILASPUR

                                             Order Sheet

                                    MCC No. 490 of 2022

    Thakur Prasad Sao And Sons Pvt. Ltd. Through Power Of Attorney Holder Pradeep
    Kumar Das, S/o Late Shri Padma Charan Das, Aged About 52 Years, Assistant General
    Manager (F And A), R/o G - 6, Civil Township, Post Rourkela - 4, Police Station
    Raghunathpali, District Sundergarh (Odisha),

    Note :-

• The Address Of The Defendant No. 1/Appellant Has Wrongly Been Mentioned In The
  Cause Title Of The Impugned Judgment.

•   Defendant No. 2, A.K. Mital Is Not Being Impleaded In The Instant Appeal Because Said
    A.K. Mittal, Who Was Happened To Be The Vice President Of The Defendant No. 1,
    Company, Has Left The Company.                                      ---- Applicant

                                             Versus

    Nitesh Bhai Patel, Owner Of Kuber Coal Traders, Ambikapur, Distt. - Surguja
    Chhattisgarh , Through Power Of Attorney Holder Dilip Bhai Patel, S/o Ravji Bhai Patel,
    R/o Ambikapur , District Surguja Chhattisgarh

                                                                          ----Respondent

10/11/2022 Shri Anuroop Panda, counsel for the applicant.

The appeal was dismissed for non filing of the paper book pursuant to the order dated 4/03/2022.

Learned counsel for the applicant undertakes to file the paper book within a period of four weeks from today.

Having considered the fact, to advance the cause on merit, the order dated 4/03/2022 is recalled.

FA No.9 of 2018 is restored to its original number.

The applicant is directed to place the paper book within a further period of four weeks from today.

In absence of non filing of the paper book, this order will loose its efficacy.

                    Sd/-                                              Sd/-

            (Goutam Bhaduri)                                  (Deepak Kumar Tiwari)
                Judge                                                Judge




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