Dilip Kumar Prajapati vs Smt. Anita Prajapati
2022 Latest Caselaw 6516 Chatt

Citation : 2022 Latest Caselaw 6516 Chatt
Judgement Date : 1 November, 2022

Chattisgarh High Court

Dilip Kumar Prajapati vs Smt. Anita Prajapati on 1 November, 2022

           HIGH COURT OF CHHATTISGARH, BILASPUR

                                 Order Sheet

                           FAM No. 45 of 2019

             Dilip Kumar Prajapati Versus Smt. Anita Prajapati




01/11/2022         Shri Vikas Kumar Pandey, counsel for the appellant.

                   Shri Mirza Kaiser Baeg, counsel for the respondent.

Arguments heard.

Reserved for judgment.

                          Sd/-                         Sd/-

                   (Goutam Bhaduri)            (Radhakishan Agrawal)

                          Judge                        Judge




  suguna

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