Arun Kumar Gupta vs The Secretary, Pwd / Bridge ...
2022 Latest Caselaw 1519 Chatt

Citation : 2022 Latest Caselaw 1519 Chatt
Judgement Date : 23 March, 2022

Chattisgarh High Court

Arun Kumar Gupta vs The Secretary, Pwd / Bridge ... on 23 March, 2022

             HIGH COURT OF CHHATTISGARH, BILASPUR
                              Order Sheet
                           C.R. No.131 of 2015
Arun Kumar Gupta Versus The Secretary, PWD/Bridge Construction and Anr.


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23/03/2022       Dr. Veena Nair and Shri K.R. Nair for the Appellant.

                 Smt. Usha Chandrakar, P.L. for the State/Respondents.

Heard.

The matter is reserved for judgment.

Sd/-

(Arvind Singh Chandel) Judge

Prakash

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