Smt. Riya Dubey vs Priyesh Dubey
2022 Latest Caselaw 1231 Chatt

                    HIGH COURT OF CHHATTISGARH, BILASPUR

                                          Order Sheet

                                    TPCR No. 10 of 2022

                        Smt. Riya Dubey Versus Priyesh Dubey and ors.




   09/03/2022         Shri R.K. Pali counsel for the petitioner.

                      Shri B.P. Banjare Dy. GA for the State.



                      Heard on admission.


                      Admit.


                      Issue notice to the respondents on payment of process fee as per rules.

Also heard on IA No. 1/22, an application for stay.

Considering the judgment rendered by the Supreme Court in the matter of

Rupali Devi. v. State of UP reported in (2019) 5 SCC 384, further proceedings in

the Court below shall remain stayed till the next date of hearing.

Sd/-

(Deepak Kumar Tiwari)

Judge

Jyotishi