Citation : 2022 Latest Caselaw 4022 Chatt
Judgement Date : 24 June, 2022
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet CRA No. 188 of 2012
Pareshwar Satnami Versus State Of Chhattisgarh
Division Bench :-
Hon'ble Shri Justice Sanjay K. Agrawal & Hon'ble Shri Justice Sachin Singh Rajput
24/06/2022 Smt. Indira Tripathi, counsel for the appellant/s.
Shri Sudeep Verma, Dy.G.A. for the State.
Arguments heard.
Reserved for judgment.
Sd/- Sd/-
( Sanjay K. Agrawal) (Sachin Singh Rajput)
Judge Judge
Deepti
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